Section 15 in The Shree Somnath Sanskrit University Act, 2005
15. Director (Research).
(1)The University shall appoint a person as the Director (Research) who shall be the whole time salaried officer of the University and shall subject to the provisions of the Act and the regulations made in this behalf and exercise such powers and perform such duties as the University may assign. He shall discharge his functions under the directions and control of the Vice-Chancellor.(2)He shall supervise and monitor working and maintenance of the institutes or research or specialised studies and shall report to the Executive Council periodically.
