Himachal Pradesh High Court
State Of H.P. & Others vs . Shanti & Others on 25 November, 2022
Author: Sabina
Bench: Sabina
State of H.P. & Others Vs. Shanti & others .
RSA No.458 of 2009.
25.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.
Mr. Y.P. Sood, Advocate for respondent No.1.
Respondents No.2 to 4 already exparte.
Learned Additional requests for an adjournment.
r Advocate General As requested, list after three weeks.
(Sabina) Judge November 25, 2022 (ps) ::: Downloaded on - 25/11/2022 20:34:21 :::CIS