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[Cites 1, Cited by 4]

Himachal Pradesh High Court

State Of H.P. & Others vs . Shanti & Others on 25 November, 2022

Author: Sabina

Bench: Sabina

State of H.P. & Others Vs. Shanti & others .

RSA No.458 of 2009.

25.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.

Mr. Y.P. Sood, Advocate for respondent No.1.

Respondents No.2 to 4 already exparte.

Learned Additional requests for an adjournment.

r Advocate General As requested, list after three weeks.

(Sabina) Judge November 25, 2022 (ps) ::: Downloaded on - 25/11/2022 20:34:21 :::CIS