Section 11(1) in Plant Quarantine (Regulation of Import into India) Order, 2003
(1)Plants and seeds, which require post-entry quarantine as laid down in Schedule V and VI of this Order, shall be grown in Post-Entry Quarantine (PEQ) facilities duly established by importer at his cost, approved and certified by the Inspection Authority (IA) as per the guidelines prescribed by the Plant Protection Adviser.
