Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)If the train is under manual control, it may get stopped between stations. In this case, the Station Controller at the station in rear of the train shall board the following train, instruct the train operator to select Restricted Manual mode and proceed to the rear of the stalled train.