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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(2)Notwithstanding anything contained in proviso (1), the Commission shall in case of candidates belonging to the Scheduled Castes or Scheduled Tribes recommend the names of such candidates, up to the number of vacancies reserved for them from amongst whose who have qualified for interview, even if they fail to obtain the minimum marks in VIVA VOCE or the aggregate prescribed under proviso (1) above.