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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(vii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(vii)Hybrid projects other than Hybrid solar thermal power plants including renewable -renewable or renewable - conventional sources, for which renewable technology is approved by the MNRE;