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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(7) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(7)The loading and unloading rate of the liquefied gas from a road tanker shall be as per the designated differential pressure and flow rate of excess flow valve or internal excess flow valve as the case may be for the size and service as approved by the Chief Controller.