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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1)(d) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(d)The total number of all classes of reservists shall not exceed five percent of the sanctioned strength of constables. They shall be constables. The shall be released from employment as soon as mobilization is ordered so to enable them to rejoin the colours.