NCT Delhi - Act
The Delhi Police (Appointment & Recruitment) Rules, 1980
DELHI
India
India
The Delhi Police (Appointment & Recruitment) Rules, 1980
Rule THE-DELHI-POLICE-APPOINTMENT-RECRUITMENT-RULES-1980 of 1980
- Published on 31 December 1980
- Commenced on 31 December 1980
- [This is the version of this document from 31 December 1980.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title.
- These Rules shall be called "The Delhi Police (Appointment and Recruitment) Rules, 1980."2. Applicability.
3. Definitions.
- (i) "Appointing Authority" in relation to Inspector of Police means the Additional Commissioner of Police and in relation to the subordinate police officers below the rank of Inspector means the Deputy Commissioner of Police including the Additional Deputy Commissioner of Police, Principal/P.T.S. or any other officer or equal rank.4. General.
- (i) Appointing authorities-The following authorities shall be competent to make appointment to various subordinate ranks of Delhi Police-| Class of Police Officers | Authority to whom the power of appointment is delegated | The extent of delegation | ||
| (i) | Inspector | Addl. C.P. | Full powers subject to the rules framed hereunder. | |
| (ii) | Sub-inspr. | (i) | DCP | Do |
| (ii) | Addl.DCP | |||
| (iii) | Principal/PTS | |||
| (iv) | Any other officer of equivalent rank. | |||
| (iii) | ASI | Do | Do | |
| (iv) | H.C. | Do | Do | |
| (v) | Constables | Do | Do |
| No. | Name | Parentage | Rank | Date/year of Appointment |
| ................................................................................................................................................................................................ |
5. Recruitment.
6. Ineligibility.
- (i) No person who is not a citizen of India shall except with the consent of the central Government to be obtained in writing in advance, be appointed, enrolled or employed in Delhi Police.7. Recruitment of Sub-inspectors (Executive).
- Fifty per cent of vacancies in the rank of Sub-Inspector (Executive) shall be filled by direct recruitment and 50% by promotion out of 50% direct quota, 10% of the post shall be filled by limited department competitive tests from amongst constables, Head constables, and Asstt. Sub-Inspectors with minimum 5 years of service who shall not be more than 35 years (40 years for Scheduled Castes/Scheduled Tribes candidates) of age on the first day of January of the year if the examination is held in the first half of the year and on the first day of July of the year if the examination is held in the later half of the year. The educational qualifications and other physical standards for the test shall be the same as prescribed in the Rules for direct recruitment's to such posts. The unfilled vacancies reserved for the departmental candidates will be carried forward for 3 recruitment years as in the case of vacancies for the scheduled tribe candidate where after the unfilled vacancies will be filed by direct recruitment.Education, physical and other standards for the post of Sub-Inspector (direct recruited) shall be as under:| (1) | Age.. | 20-25 | Relaxable by 5 years only for Scheduled Castes/ScheduledTribes & departmental candidates. |
| (2) | Height... | 170 centimetres | Relaxable by 5 centimetres only for residents of hill arease.g. Gurukhas, Garhwalis. |
| (3) | Chest... | 81 centimetres to 85 centimetres. | Relaxable by 5 centimetres for residents of hill areas. |
| [Note-"The relaxation in physical standards once grantedat the time of initial appointments in Delhi Police will holdgood till the individual concerned remains in Delhi Police."] [Added by Notification No. F.5/67/83/Home (P) Estt, dated 15-11-1985.] | |||
| (4) | Educational Qualification | Degree from a recognised University. | No relaxation |
| (5) | Physical standard | Sound health free from defect/deformity disease, both eyesvision 6/12 (Without glasses, No Colour blindness.) | No relaxation |
| (6) | Reservation | (1) For Scheduled Castes, Scheduled Tribes & Ex-Servicemenetc., as per order issued by government from time to time.(2)For departmental candidates 10% of vacancies. |
8. Constitution of selection boards of appointments/recruitments to posts other than Sub-Inspectors (Executive).
- Selection of candidates for categories other than Sub-Inspector (Executive) shall be made by Departmental Selection Boards to be constituted by the Commissioner of Police as under-| (i) | For Upper Subordinates | One Additional Commissioner of Police & two DeputyCommissioner of Police. |
| (ii) | For Lower Subordinates | Deputy Commissioner of Police and two Asstt. Commissioners ofPolice. |
| (iii) | For Class IV staff | Deputy Commissioner of Police and two Asstt. Commissioners ofPolice. |
9. Recruitment of Constables.
- (i) Delhi being a cosmopolitan city, it is imperative to attract candidates from all parts of the country.| (a) | Age. | 18-21 | Relaxable by 5 years for- |
| (i) Scheduled Castes/Scheduled Tribes candidates. | |||
| (ii) Sportsmen of distinction. | |||
| (iii) Ex-servicemen as per Rule 28 of these rules. | |||
| (b) | Height | 170 centimetres. | Relaxable by 5 centimetres for residents of Hill areas e.g.Gurkhas, Garthwalis. |
| (c) | Chest | 81 centimetres to 85 centimetres | Relaxable by 5 centimetres for residents of hill areas. |
| (d) | Educational Qualification | Matric/Higher Secondary or 10th of 10 plus 2 | Relaxable upto 9th pass only for- |
| (i) Bandsmen, buglers, mounted constables, drivers, despatchriders, etc. | |||
| (ii) [ For sons/daughters of deceased/ retired police personnelincluding category ‘D’ employees of Delhi Police.] [Substituted by Notification No. F/5/67/83-Home (P)/Estt. dated 15-11-1985.] | |||
| (e) | Physical standard | Sound state of health, free from defect/deformity disease,vision 6/12 without glasses both eyes, free from colourblindness. | No relaxation permissible |
| (f) | Reservation | (i) For Scheduled Castes, Scheduled vacancies. Tribes,Ex-servicemen etc. as per orders issued by Government from timeto time. | |
| (ii) [ For sons/daughters of serving/retired deceased policepersonnel, not more than 5% of vacancies in that recruitmentyear.] [Substituted by Notification No. F/5/67/83-Home(P)/Estt. dated 15-11-1985.] |
10. Appointments to Ministerial Cadre.
- Direct recruitment to ministerial cadre shall be made only in the rank of Head Constable (Ministerial) and of Stenographers in the rank, of Assistant sub-inspector. Competitive examinations for the purpose shall be held once or more frequently every year as the Commissioner of Police may decide depending upon the number of vacancies. Candidates from open market as well as from the department shall be eligible. Detailed standing orders prescribing subjects to tests, marks assigned for each, for shorthand/typewriting (English/Hindi) Separately & procedure for conducting tests shall be issued by the Commissioner of Police. Physical, education, age and other standards for appointment to the rank of Head Constable (Ministerial) and Assistant sub-inspector (Stenogrpaher) shall be as under-Head constables (Ministerial)/Assistant Sub-Inspectors (Stenogrpahers).| 1. | Per cent of direct recruitment. | 100% | |
| 2. | Age...... 18 to 25 years. | Relaxable by 5 years in the case of- | |
| (a) Scheduled castes/Scheduled Tribes and departmentalcandidates. | |||
| (b) Ex-servicemen as per rules prescribed by the Government ofIndia. | |||
| 3. | Academic Qualification | Higher Secondary or equivalent | |
| 4. | Professional attainments | Speed in Typing. | |
| (a) For Head Constables | English-30 words per minute.Hindi-25 words per minute. | ||
| (b) [ For assistant sub-inspectors (Stenographers) [Substituted by Notification No. F. 5/67/83 Home (P) Estt, dated 15/11-1985.] | Speed in short-hand and typing 80/40 words per minute(English).] | ||
| 5. | Preference | Working knowledge of: | (a) Accounts and office procedure. |
| (i) For Head Constables (Ministerial) | |||
| (ii) for Stenographers (Assistant sub-Inspectors) | (b) Knowledge of drafting and office procedure. | ||
| 6. | Physical standard | Sound state of health free from defect/deformity/diseasevision 6/12 with or without glasses both eyes, free from colourblindness. | No relaxation permissible. |
| 7. | Reservation of vacancies & other requirements | Same as for constables (Executive). |
11. Appointment of shorthand reporters.
| (a) | Age... | 18-25 years on date of appointment. | Relaxable by 5 years for- |
| (i) Scheduled Castes/Scheduled Tribes & departmentalcandidates. | |||
| (ii) for ex-servicemen as per rules as Government of India. | |||
| No height/chest standard is prescribed for this category, thisbeing a technical post. The candidates should be sound in health. | |||
| (b) | Educational Qualification: | ||
| (a) | For sub-inspector' shorthand reporters: | ||
| Graduate from a recognised university. | |||
| (b) | For assistant Sub-Inspectors shorthand reporters: | ||
| Higher Secondary or equivalent. | |||
| (c) | Professional attainments | ||
| (a) For sub-inspectors shot-hand reporters: | |||
| Hindi Shorthand | 100 words per minute. | ||
| Hindi typing | 30 words per minute. | ||
| (b) For Assistant sub-inspectors shorthand reporters: | |||
| Hindu shorthand | 80 Words per minute. | ||
| Hindi typing | 25 Words per minute. |
12. Appointment of E.D.P. Programme Assistant/Console operator (Inspector).
| (a) | Age | 18-30 years | Relaxable upto 40 years from candidates with special merit andexperience. | |
| (b) | Academic qualifications & other | (i) | Bachelors' degree in Art/Science/Commerce with one paper inmathematics or statistics or both from a recognised university. | |
| (ii) | Must posses three months training in computerprogramming/console operations. | |||
| (c) | Desirable | (i) | Three years experience in data processing work in any E.D.P.organisation. | |
| (ii) | Candidates working on Crime/Criminal information system inpolice organisations will be preferred. | |||
| (d) | Medical fitness | Of sound health, free from defect/deformity/disease better eye6/6 without glasses, worse eye 6/36 corrected with glasses upto6/9 or 6/12 without glasses both eyes. Free from colourblindness. |
13. Appointment of Libraries Statistician (Sub-Inspector).
- Selection for direct appointment to the posts of Librarian and Statistician shall be made by the Board of Officers to be nominated by Commissioner of Police under rule 8 of these Rules. No candidate shall be accepted for appointment unless he has been certified as physically fit and of good character for police service. The candidates must further possess qualifications for their respective categories as under:| (a) | Age | 18-25 years on the date of appointment | Relaxable by 5 years for- |
| (i) Schedule Castes/Scheduled Tribes and departmentalcandidates. | |||
| (ii) Ex-servicemen as per rules and orders of Governmentissued from time to time. | |||
| (b) | Health | Sound state of health free from defect/deformity/disease.Vision better eye 6/6 without glasses, worse eye 6/36 correctwith glasses upto 6/9. Free from colour blindness. | |
| (c) | Qualification | ||
| A. Librarian | (i) Bachelor's degree from a recognised university. | ||
| (ii) Diploma in Library Science from a recognised universityof at least 9 month's duration. | |||
| B. For Statistician | (i) Bachelor's degree in Mathematics, science or economicswith one paper in statistics. | ||
| (ii) Working knowledge of Hindi. | |||
| (d) | Physical Standard | A strong flawless physique, free from deformity and colourblindness 6/12 without or with glasses (both eyes). |
14. Women Police.
| (A) Sub-Inspectors (Women) | ||
| 1. | Age on date of appointment | 20 years in 25 years relaxable upto 30 Years for |
| (i) Scheduled Castes/Scheduled Tribes and widows, divorced andjudicially separated women. | ||
| (ii) for departmental candidates. | ||
| 2. | Qualifications | Degree from a recognised University. |
| 3. | Height | 157 centimetres. |
| Relaxable by 5 centimetres in case of | ||
| (i) Scheduled Castes/Scheduled Tribes Candidates. | ||
| (ii) for candidates from Hill areas. | ||
| (iii) [ In case of compassionate appointments.] [Added by Notification No. F. 5/67/83/Home (P) ESH, Dated 15-11-1985.] | ||
| 4. | General Physical Standard | Sound state of health, free from disease defect/deformity andvision 6/12 without glasses (both eyes), should be free fromcolour blindness. |
| (B) Assistant Sub-Inspectors (Women) | ||
| 1. | Age on date of appointment | 18 years to 25 years. Relaxation as for Sub-Inspectors(Women). |
| 2. | Qualifications | Higher Secondary or equivalent or 10+2 years course. |
| 3. | Height | 157 centimetres, relaxation as for Sub-Inspectors (Women). |
| 4. | General Physical Standards | Sound state of health, free from disease/defect/deformity andvision 6/12 without glasses (both eyes) should be free fromcolour blindness. |
| (C) [ LADY CONSTABLES [Substituted by Notification No. F. 10/41/83-Home(P) Estt, dated 20-1-1984.] | ||
| 1. | Age | 18-25 years, relaxable for- |
| (i) Scheduled Castes/Scheduled Tribes, divorced and judiciallyseparated women, upto 30 years; | ||
| (ii) Compassionate appointment upto 50 years | ||
| 2. | Height | 157 centimetres relaxable by 2 cms. for- |
| (i) Scheduled estates/Scheduled Tribes candidates; | ||
| (ii) Candidates from hill areas; and | ||
| (iii) Compassionate appointment. | ||
| 3. | Education | Matriculation or its equivalent, relaxable upto 9th class forcompassionate appointment. |
| 4. | Physical standard | Sound state of health, free from defect/ deformity / disease,without coloured eyes blindness and visual acuity as for maleconstables.] |
| 5. [ [Added by Notification No. F. 5/67/83/Home (P) Estt, dated 15-11-1985.] | Other conditions | Subject to above provisions all the conditions of rule 9regarding male constables including power to relax standard andreservation of post of certain categories will be applicable inthe case of lady constable also.] |
15. Recruitment of Armourers.
- There shall be no direct recruitment to the rank of Head Constables or Sub-Inspectors (Armourers) and all vacancies shall be filled by promotion in accordance with the rules.16. Recruitment to the Mounted Police.
| 1. | Age | 18-21 years relaxable by 5 years for ScheduledCastes/Scheduled Tribes Candidates and for ex-servicemen as perrule 27. |
| 2. | Height | 170 centimetres relaxable by 5 centimetres for residents ofhill areas. |
| 3. | Chest | 81 to 85 cm. relaxable by 5 centimetres for residents of hillareas. |
| 4. | Educational Standard | Matric/Higher Secondary 10th of 10+2. |
| 5. | Physical Standard | Sound health, free from defect/ deformity disease, vision 6/6without glasses both eyes/free from colour blindness. |
17. Appointment of Radio (Wireless) & MT Staff.
| (I) | Radio Technicians (Assistant Sub-Inspectors) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years in case of ScheduledCastes/Scheduled Tribes and departmental candidates. |
| 2. | Qualifications | (a) Matriculation or 10th of 10+2. |
| (b) Diploma in Radio Technology issued by a recognisedInstitute or have passed grade II proficiency test of Radiotechnician conducted by Directorate of Coordination PoliceWireless. | ||
| (c) At least 3 years practical experience in the Armed Forcesor in any commercial Organisation (Recognised). | ||
| 3. | Health | The candidates should be of sound health free fromdisease/defect/ debility |
| 4. | General Physical standard | Better eye: 6/6 without glasses: worse eye 6/26 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (II) | Wireless Operations (Assistant Sub-Inspectors) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years for ScheduledCastes/Scheduled Tribes and departmental candidates. |
| 2. | Qualifications | (a) Matriculation or equivalent; |
| (b) Second Class certificate of competence as wirelessoperator issued by Ministry of Transport and Communication orhaving passed grade II proficiency test of Wireless Operationsconducted by Directorate of Coordination Police Wireless. | ||
| (c) 2 years practical experience in the operation of wirelesssets preferably Very High Frequency (VHF). | ||
| 3. | Health | Sound health free from disease/defect and debility. |
| 4. | General Physical Standard | Better eye: 6/6 without glasses worse eye : 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (Both eyes). |
| (III) | Storemen Technical (Assistant Sub-Inspector) | |
| 1. | Age on date of appointment | 25-35 years relaxable upto 40 years for ScheduledCastes/Scheduled Tribes and for department candidates. |
| 2. | Qualification | (a) Matriculation or equivalent. |
| (b) 5 years practical experience in store works. | ||
| 3. | Health | Should be of sound health free from disease, defect anddebility. |
| 4. | General Physical Standard | Better eye: 6/6 without glasses 6/36 corrected with glasses to6/9 or 6/12 without glasses (both eyes). |
| (IV) | Store Clerk (Head Constable) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years for |
| (i) Scheduled Castes/Scheduled Tribes. | ||
| (ii) for departmental candidates. | ||
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) 2 years practical experience in store keeping. | ||
| 3. | Health | Should be of sound health, free from disease/defect/deformity. |
| 4. | General Physical Standard | Better eye: 6/6 without glasses. Worse eye: 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes) |
| (V) | Fitter (Battery Charger) (Head Constable) | |
| 1. | Age on date appointment | 25-35 years. Relaxable upto 40 years for |
| (i) Scheduled Castes/Scheduled Tribes | ||
| (ii) Departmental candidates. | ||
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) Fitter (Battery charger) diploma/certificate from arecognised Institute. | ||
| 3. | Health | Should be of sound health, free from disease/defect anddeformity. |
| 4. | General physical standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (VI) | Draftsman (Tracer) (Head Constable) | |
| 1. | Age on date of appointment | 25-35 Years (i) Relaxable upto 40 years for Scheduled castes/Scheduled tribes |
| (ii) for departmental candidates. | ||
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) Draftsman's diploma from a recognised institution. | ||
| 3. | Health | Should be of sound health free from disease/defect anddeformity. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (VII) | M.T. Electrician (Head Constable) | |
| 1. | Age on date of appointment | 25-35 Years. Relaxable upto 40 years. |
| (i) for Scheduled Castes/ Scheduled Tribes | ||
| (ii) for departmental candidates. | ||
| 2. | Qualifications | (a) Middle pass. |
| (b) 3 years experience of repairing electric system ofautomobiles including armature rewinding. | ||
| 3. | Health | Should be of sound health, free from disease/defect/deformity. |
| 4. | General Physical Standard | Better 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (VIII) | Carpenter (Head Constable) | |
| 1. | Age on date of appointment | 21-35 years. Relaxable upto 40 years (i) in case of ScheduledCastes/Scheduled Tribes (ii) for departmental candidates. |
| 2. | Qualification | (a) Middle Pass |
| (b) 3 years experience in the trade or I.T.I. Certificateholder with both one year experience. | ||
| 3. | Health | Should be of sound health, free from disease/defect/deformity. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (IX) | Mast Lasker (Head Constable) | |
| 1. | Age on date of Appointment | 25-35 years. Relaxable upto 40 years in case of (i) ScheduledCastes/Scheduled Tribes (ii) for departmental candidates. |
| 2. | Qualification | (a) Middle pass, practical knowledge of erection andmaintenance of wireless Mast. |
| (b) 2 years practical experience in the trade | ||
| 3. | Health | Should be of sound health, free from disease/defect/deformity. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (X) | Workshop Assistant | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years in case of (i) ScheduledCastes/Scheduled Tribes (ii) for departmental candidates |
| 2. | Qualifications | (a) Matriculation or equivalent(b) Fitters certificate fromrecognised institute.(c) Ability to operate lathe &Mechanical tools for manufacture & working of parts ofworkshop equipment and fittings of machines.(d) Five years workshop experience in at least 2 of thefollowing fields (i) Lathe working, (ii) Carpentry, (iii)Electrical Wiring/Soldering etc., (iv) Internal combustionengines & (v) Fitting plumbing. |
| 3. | Health | Should be of sound health, free from disease/defect anddebility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 3/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XI) | M.T. Chargemen (Inspector) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years for ScheduledCastes/Scheduled Tribes and for departmental candidates. |
| 2. | Qualification | (a) Degree in automobile engineering with 2 years experienceor Diploma in automobile engineering from a recognisedinstitution of Engineering with 5 years practical experience inany automobile workshop of repute. |
| (b) Experience or work connected with workshop recordspreparation of parts local purchase of parts material &general correspondence. | ||
| 3. | Health | Should be of sound health, free from disease, defect anddebility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 Corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XII) | M.T. Fitter Grade I (Assistant Sub-Inspector) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years for Scheduled Castes/Scheduled Tribes. |
| 2. | Qualifications | (a) Middle Pass |
| (b) Experience of working in different types of vehicles for 4years as fitter in an automobile workshop of repute. Currentdriving license for heavy vehicle. | ||
| 3. | Health | Should be of sound health, free from disease/defect anddebility. |
| 4. | General physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (Both eyes). |
| (XIII) | M.T. Store Clerk (Head Constable) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable Upto 40 years for (i) Scheduled Caste/Scheduled Tribes (ii) for departmental candidates. |
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) 2 years practical experience of stores workprocedure/accounting connected with M.T. Parts, material andlubricants. | ||
| 3. | Health | Should be of sound health, free from disease, defect &debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XIV) | M.T. Fitter Grade II (Head Constable) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable upto 40 years for (i) ScheduledCaste/Scheduled Tribes (ii) for departmental candidates. |
| 2. | Educational Qualifications | (a) Middle pass |
| (b) 3 years experience as fitter in an automobile workshop ofrepute. | ||
| (c) Current driving licence of heavy vehicles. | ||
| 3. | Health | Should be of sound state of health free from disease/defectand deformity. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 to 6/12 without glasses (both eyes). |
| (XV) | M.T. Upholster (Head Constable) | |
| 1. | Age on date of appointment | 25 years to 35 years. Relaxable by 5 years in case of (i)Scheduled Caste/Scheduled Tribes (ii) for departmentalcandidates. |
| 2. | Educational Qualification | (a) Middle Pass |
| (b) 3 years experience of repairing renovation of upholsteryof automobiles in workshop repute. | ||
| 3. | Health. | Should be of sound state of health, free from disease/defectand deformity. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes) |
| (XVI) | M.T. Workshop Clerk (Head Constable) | |
| 1. | Age on date of appointment | 25-35 years. Relaxable by 5 years in case of (i) ScheduledCaste/Scheduled Tribe, (ii) for departmental candidates. |
| 2. | Qualification | (a) Matriculation or equivalent. |
| (b) 2 years experience of maintaining automobiles workshopdocuments (job cards. M.T. parts/materials requisition formsetc.) | ||
| 3. | Health | Should be sound state of health, free, from disease, defectand debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes) |
| (XVII) | M.T. Helper (Constable Selection Grade) | |
| 1. | Age on date of appointment | 18-25 years. Relaxable by 5 years (i) in case of Scheduledcaste/Scheduled tribes. |
| (ii) for departmental candidates. | ||
| 2. | Qualification | (a) Middle Pass |
| (b) One year experience as mate to fitter/ welder/blacksmith/electrician/painter/carpenter/up hoster in an automobiles garageof repute. | ||
| 3. | Health | Should be of sound health, free from disease, defect anddebility. |
| (XVIII) | M.T. Storeman (Constable) | |
| 1. | Age on date of appointment | 18-25 years, relaxable upto 30 years |
| (i) in case of Scheduled Caste/Scheduled Tribes, (ii) fordepartmental candidates. | ||
| 2. | Qualifications | (a) Middle pass. |
| (b) Experience as sotreman (Desirable) | ||
| 3. | Health | Should be of sound state of health, free from disease, defect,debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XIX) | Welder-Cum-Blacksmith (Head Constable) | |
| 1. | Age on date of appointment | 21 years to 35 years relaxable upto 4 year. |
| (i) in case of Scheduled Caste/ Scheduled Tribes | ||
| (ii) for departmental candidates. | ||
| 2. | Qualification | (a) Middle pass |
| (b) 3 years experience in the trade of I.T.I. certificateholder with one year experience. | ||
| 3. | Health | Should be of sound state of health, free from disease, defectand debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XX) | M.T. Coach Painter (Head Constable) | |
| 1. | Age on date of appointment | 21 years to 35 years relaxable upto 40 years (i) in case ofScheduled Caste Scheduled Tribes (ii) for departmentalcandidates. |
| 2. | Educational Qualifications | (a) Middle pass. |
| (b) 3 years experience in the trade or ITI certificate holderwith one year experience. | ||
| 3. | Health | Should be of sound state of health, free from disease, defectand debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XXI) | M.T. Store Keeper (Assistant Sub-Inspector) | |
| 1. | Age on date of appointment | 25 to 35 years. Relaxable upto 40 years (i) in case ofScheduled caste/Scheduled Tribes (ii) for departmentalcandidates. |
| 2. | Qualification | (a) Matriculation or equivalent. |
| (b) 5 years practical experience in handling M.T. store in areputed firm/Organisation/Government Deptt. | ||
| 3. | Health | Should be of sound health free from disease defect anddebility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XXII) | M.T. Inspector | |
| 1. | Age on date of appointment | Upto 35 years. Relaxable upto 40 years (i) in case ofScheduled Caste/Scheduled Tribes, (ii) for departmentalcandidate. |
| 2. | Qualifications | (a) Matriculation or equivalent, |
| (b) M.T. Supervisory Course from BSF Army or ITI trained Motor | ||
| 3. | Health | Mechanics with 10 years experience of Diploma in automobile. |
| 4. | General Physical Standard | Should be of sound health, free from disease, defect anddebility. Better eye 6/6 without glasses. Worse eye 6/36corrected with glasses to 6/9 or 6/12 without glasses (both eyes) |
| (XXIII) | M.T. Sub-Inspector (Operational) | |
| 1. | Age on date of appointment | Upto 30 years. Relaxable upto 35 years (i) in case ofScheduled Caste/Scheduled Tribes (ii) for departmentalcandidates. |
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) M.T. Supervisory course from BSF army or ITI trained MotorMechanic with 7 years experience. | ||
| 3. | Health | Should be of sound health, free from disease, defect anddebility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XXIV) | M.T. Sub-Inspector (Technical) | |
| 1. | Age on date of appointment | Upto 30 years, Relaxable upto 35 years (i) in case ofscheduled Castes/Scheduled Tribes (ii) for departmentalcandidates. |
| 2. | Qualifications | (a) Matriculation or equivalent. |
| (b) M.T. Supervisory course from BSF /army of ITI trainedMotor Mechanic with 7 years experience | ||
| 3. | Health | Should be of sound health, free from disease, defect anddebility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 Corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
| (XXVI) | Assistant Wireless Operator/Tele-Printer Operators (HeadConstable) | |
| 1. | Age | 20-30 years relaxable upto- |
| (i) 35 years for SCs/STs. | ||
| (ii) 35 years for departmental candidates. | ||
| (iii) 40 years for SC/ST departmental candidates. | ||
| (iv) Ex-servicemen as per instructions issued by the Govt, ofIndia from time to time. | ||
| 2. | Educational & other qualifications | (a) Secondary/Metric Examination or its equivalent. |
| (b) Passed Grade III proficiency test of Wireless OperatorCourse conducted by Deputy Commissioner of Police (Communication)or equivalent Govt. Authority with one year's minimum practicalexperience as Radio Operator or one year's minimum experience asclass HI Operator in armed force BSF/CRPF. | ||
| (c) Preferably should know typing with a speed of 25 w.p.m inEnglish | ||
| 3. | Health | (i) Should be of sound health, free from any disease, defectand deformity. |
| (ii) General physical standard. Better eye 6/6 withoutglasses. Worse eye 6/36 corrected with glasses to 6/9 or 6/12without glasses (both eyes) and free from colour blindness. | ||
| 4. | Method of recruitment | By promotion, failing which by direct recruitment, failingwhich by deputation. |
| 5. | In case of recruitment by promotion, grade from whichpromotion to be made | Confirmed Constables (Secondary/Metric or its equivalent ofDelhi police after passing Wireless Operator's Course, Grade IIIconducted by the Deputy Commissioner of Police (Communication) orany State Wireless Organisation and having one year's experienceas Wireless operator. |
17A. Recruitment Rules for the Post of M.T. Cadre of Delhi Police 17-A.
| 17-A (I) | |||
| 1. | Name of the post | M.T. Inspector | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of Pay | Rs. 6,500-200-10,500 | |
| 5. | Whether selection post or non-selection post | Non-selection | |
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972 | Not applicable | |
| 7. | Age limit for direct recruits | Not applicable | |
| 8. | Educational and other qualifications requiredfor direct recruits. | Not applicable | |
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees | Not applicable | |
| 10. | Period of probation, if any | Not applicable | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation, transfer andpercentage of the vacancies to be filled by various methods | By promotion, failing which by transfer ondeputation | |
| 12. | In case of recruitment by promotion/ transfer/deputation grades from which promotion/deputation/transfer to bemade | Promotion:From amongst confirmed M.T.Sub-Inspectors. (Operational) with 6 years service in the gradehaving current driving licence for heavy vehicles. | |
| Transfer of deputation from amongst servingGovt, servants in any Central/State/U.T. PoliceOrganisation/Deptt. or Armed Forces: | |||
| (i) holding analogous post, | |||
| OR | |||
| (ii) with 6 yrs. service in the M.T. Cadre inthe pay scales of Rs. 5500-175-9000 having current drivinglicence for heavy vehicles. | |||
| 13. | If a DPC exists what is it composition? | Group 'C' DPC (List 'F Technical) provided inrule 8 of the Delhi Police (Promotion & Confirmation) Rules,1980. The composition of DPC is as under- Chairman-Commr. ofPolice Members-2 Addl. Commissioners of Police. (To be nominatedby the C.P. Delhi) | |
| 14. | Circumstances in which U.P.S.C. is to beconsulted in making recruitment | Not applicable. | |
| 17-A(II) | |||
| 1. | Name of the post | M.T. Chargeman (Inspector) | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of Pay | Rs. 6500-200-10500 | |
| 5. | Whether selection post or non-selection post. | (i) "Non-Selection" if the post isfilled by promotion, and | |
| (ii) "Not applicable" wen the post isfilled through direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | Yes | |
| 7. | Age limit for direct recruits | 25-35 years, relaxable upto 40 years for SC/STand Govt, servants. For Ex-serviceman as per GOI's instructionissued from time to time. | |
| 8. | Educational and other qualification required fordirect recruits. | (a) Degree in Automobiles Engineering with twoyears experience or diploma in Automobile Engineering from arecognised institution of Engineering with 5 years practicalexperience in any Automobile Workshop of repute. | |
| (b) Experience of work connected with. Workshoprecords, preparation of parts, local purchase of parts materialand general correspondence. | |||
| (c) Should be of sound health free fromdisease/defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any | 2 (Two) years. | |
| 11. | Method of recruitment whether by direct rectt.or by promotion or by deputation, transfer and percentage of thevacancies to be filled by various method. | By promotion, failing which by transferdeputation failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/transfer ondeputation grades from which promotion/deputation/transfer to bemade | Promotion:From amongst confirmed S.Is.(M.T.) (Technical) with 6yrs. service in the rank, having currentdriving licence for heavy vehicles. | |
| Transfer on deputation:From amongst servingGovt, servant in any Central/State/U.T. PoliceOrganisation/Deptts. or Armed Forces- | |||
| (i) Holding analogous post,.. | |||
| OR . | |||
| (ii) with 6 yrs. service in M.T. Cadre in. thepay scale of Rs. 5500-175-9000 having current driving licence forheavy vehicles. | |||
| 13. | If a DPC exists what is its compositions | (i) Group 'C DPC List' 'F' Technical provided inrule 8 of the Delhi Police (Promotion & Confirmation), Rules1980 in case of promotion. | |
| (ii) Selection Board-as under | |||
| 1. Chairman: C.P. Delhi | |||
| 2. Members : Two Addl Cs.P. | |||
| (To be nominated by C.P./Delhi). | |||
| 3. One Technical Officer of MT Workshop of theStatus of Addl. C.P. From out-side deptt. i.e. DTC, CivilAviation, Vehicle Depot and Armed forces will be co-opted asEx-Officio-member. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A(III) | |||
| 1. | Name of the post | M.T. sub-inspector (Operational) | |
| 2. | Number of posts | Five | |
| 3. | Classification | Group 'C' (Non-granted) (Technical) | |
| 4. | Scale of pay | Rs. 5500-175-9000 | |
| 5. | Whether selection post or non-selection post | (i) Non-selection, if the post is filled bypromotion, and | |
| (ii) 'Not applicable' when the post is filedthrough direct recruitment | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits | 18-30 years, relaxable upto 35 years for SC/STand departmental candidates. For ex-servicemen according to GOI'sorders issued from time to time. | |
| 8. | Educational and other qualifications requiresfor direct recruits. | (a) Matriculation or equivalent. | |
| (b) M.t. Supervisory course or M.T. Class-I,Course from BSF/Army or I.T.I. or equivalent Institution. | |||
| (c) Current driving licence for heavy vehicle. | |||
| (d) The candidate should be of sound health,free from disease, defect or deformity. | |||
| (e) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various method. | By promotion falling which by directrecruitment. | |
| 12. | In case of recruitment by- Promotion/ transfer/deputation grades from which promotion/ deputation transfer to bemade | Promotion from amongst confirmed M.T. ASI(Operational) with 5 years service in the grade, having currentdriving licence for heavy vehicles. | |
| 13. | If a DPC Exists, what is its composition. | (i) Group (C) CPC (List 'E' Technical) providedin rule 8 of the Delhi Police (Promotion Confirmation) Rules,1980, in case of promotion. | |
| (ii) Selection Board as provided in rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable. | |
| 17-A(IV) | |||
| 1. | Name of the post | M.T. Sub-Inspector (Technical) | |
| 2. | Number of posts | Two | |
| 3. | Classification | Group 'C' (Non Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5500-175-9000 | |
| 5. | Whether selection post or non-selection post | (i) 'Non-selection'when if the post is filled by promotion, and(ii) 'Not applicable' when it is filled bydirect recruitment. | |
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the CCS (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits | 18-30 years, relaxable up to 35 years for SC/STand departmental candidates. For ex-servicemen as per GOI's orderissued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Matriculation or equivalent. | |
| (b) M.T. Supervisory Course or M.T. Class-I,course from BSF/Army or ITI or equivalent institution. | |||
| OR | |||
| Trained Motor Mechanic with 5 years experience. | |||
| (c) Current driving licence for heavy vehicles. | |||
| (d) The candidate should be of should health,free from disease, defect or deformity. | |||
| (e) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and education qualificationprescribed for direct recruits will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/ transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by- Promotion / transfer/deputation, grades from which promotion /deputation/ transfer tobe made. | Promotion- | |
| (a) From amongst confirmed M.T. Fitter Grade-I(ASI) with 6 years service in the grade. | |||
| (b) should be capable of organising routinemaintenance of vehicles. | |||
| (c) Current driving licence for heavy vehicle. | |||
| 13. | If a DPC exists what is its composition | (i) Group 'C' DPC (List 'E' Technical) Providedin rule 8 of the Delhi Police (Promotion & Confirmation)Rules 1980, in case of promotion | |
| (ii) Selection Board; as provided in rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A(V) | |||
| 1. | Name of the post | M.T. store Supervisor (Sub-Inspector) | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5500-175-9000 | |
| 5. | Whether selection post or non-selection post | (i) 'Non-selection' if the post is filled bypromotion, and | |
| (ii) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S (Pension) Rides, 1972. | Yes | |
| 7. | Age limit for direct recruits | Between 18-35 years, relaxable upto 40 years ofSC/ST and departmental candidates. For ex-servicemen as per GOI'sorders issued form time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Matriculation or equivalent. | |
| (b) 6 years practical experience of procurementstorage, issue and accounting of M.T. Store, in a reputed firm ofGovt. Organisation department. | |||
| (c) should understand inventory control and beacquainted with fire fighting. | |||
| (d) The candidate should be of sound health,free from disease, defect or deformity. | |||
| (e) Better eye 6/6 without glasses, Worse eye6/36 correctly with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationprescribed for direct recruits will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any | Two (2) years | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment bypromotion/transfer/deputation, trades from which promotion /deputation/ transfer to be made. | Promotion from amongst confirmed M.T. StoreKeeper (ASIs) with 6 years service in the grade. | |
| 13. | If a DPC exists what is its composition | (i) Group 'C' (List 'E' Technical) provided inrule 8 of the Delhi Police (Promotion & Confirmation) Rules,1980 in case of promotion. | |
| (ii) Selection Board, as provided in rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable | |
| 17-A(VI) | |||
| 1. | Name of the post | [M.T. Fitter Grade-I (ASI) Vehicle Machine] [[Added vide Notification No. F. 5/46/84W) Estt,dt-13-5-1988]] | |
| 2. | Number of posts | 21 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post | (i) Non Selection if the post is filled bypromotion, and | |
| (ii) "Not applicable" when the postfilled through direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972 | Yes | |
| 7. | Age limit for direct recruits | Between 18-35 years, relaxable upto 40 years forSC/ST/ and departmental candidates, For ex-servicemen, as perGOI's order issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Matriculation or equivalent. | |
| (b) ITI diploma/certificate holder for MotorMechanic for different type of vehicle with experience as fitterin automobile workshop of repute for 3 years. | |||
| (c) Current driving licence for heavy vehicle. | |||
| (d) The candidate should be of sound health,free from disease, defect or deformity. | |||
| (e) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromoters. | No | |
| 10. | Period of probation, if any | Two (2) Years | |
| 11. | Method of recruitment, whether by directrecruitment or b promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment bypromotion/transfer/deputation, grades from whichpromotion/deputation/transfer to be made. | Promotion from amongst confirmed M.T. FitterGrade-II (Head Constable) vehicle Machine with 5 years service inthe grade. | |
| 13. | If a DPC exists what is its composition? | (i) Group 'C' DPC (list D-Technical) provided inrule 8 of the Delhi Police (Promotion & Conformation) Rules,1980 in case of promotion. | |
| (ii) Selection Board as provided in rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable | |
| 17-A(VII) | |||
| 1. | Name of the post | M.T. Storekeeper (ASI) | |
| 2. | Number of posts | Two. | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post | (i) 'Non-selection' if the post is filled bypromotion and | |
| (ii) Not applicable, when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of Serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits | Between 18-35 years, relaxable upto 40 years ofSC/ST and departmental candidates. For ex-servicemen as per GOI'sorder issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Matriculation or equivalent. | |
| (b) 5 years practical experience in handling ofM.T. Store & documentation connected with M.T. store inreputed firm/organisation/ government department. | |||
| (c) The candidate should be of sound health,free from disease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glassed to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationprescribed for direct recruitment will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any. | Two years | |
| 11. | Method of recruitment whether by directrecruitment or by promotion/deputation/ transfer & percentageof the vacancies to be filled be various methods. | By promotion, failing which by transfer failingwhich by direct recruitment. | |
| 12. | In case of recruitment by promotion / transfer /deputation grades from which promotion/ deputation/ transfer tobe made | Promotion-From amongst confirmed M.T. (Storeclerk) HC with 5 years service in the grade | |
| Transfer-From amongst M.T. Workshop (clerk)(Head Constables) with 5 years service in the grade, failingwhich M.T. Fitter Grade-II with 7 yrs, service in the grade. | |||
| OR | |||
| Personnel of Delhi Police (Matriculate) upto therank of ASI (inclusive) with 5 years practical experience inStore work. | |||
| 13. | If a DPC exists what is its composition | (i) Group 'C DPC List 'D' (Technical) asprovided in rule 8 of the Delhi Police (Promotion &Confirmation Rules, 1980, in case of promotion. | |
| (ii) Selection Board as provided in rules 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (VIII) | |||
| 1. | Name of the post | M.T. Assistant Sub-Inspector (Operational) | |
| 2. | Number of posts | [04] [[Substituted by Notification No.F.13/4/2001/HP/Estt/3009-3012, dated 8.7.2004.]] | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | [Rs. 4000-100-6000] [[Substituted by Notification No. F.13/4/2001/HP-1/Estt/3009-3012, dated 8.7.2004.]] | |
| 5. | Whether selection post or non-selection post. | Non selection | |
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Not applicable. | |
| 7. | Age limit for direct recruits | Not applicable. | |
| 8. | Educational and other qualification required fordirect recruit | Not Applicable. | |
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation if any. | Not applicable | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods | By promotion. | |
| 12. | In case of recruitment byPromotion/transfer/deputation, grades fromwhich/promotion/deputation/transfer to be made. | [PromotionConfirmed HC/MT (Ops) with five years service in the grade havingcurrent driving licence for HMV and MC] [[Substituted by Notification No. F.13/4/2001/HP-1/Estt/3009-3021, dated 8.7.2004.]] | |
| 13. | If a DPC exists what is its composition | Group 'C' DPC List-D (Technical) as provided inrule 8 of the Delhi Police (Promotion & Confirmation) Rules,1980. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable. | |
| 17-A(IX) | |||
| 1. | Name of the post | M.T. Fitter Grade II (Head Constable)(Carpenter) substituted vide Notification No.F.5/46/84-H(P)/Estt.,dt. 13-5-88. | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post. | (i) Non-Selection if the post is filled bypromotion, and | |
| (ii) Not applicable when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits | 18-30 years, relaxable upto 35 years for SC/STsand departmental candidates. For ex-servicemen as per GOI'sOrders issued from time to time. | |
| 8. | Education and other qualification required fordirect recruits. | (a) Middle pass. | |
| (b) Three years experience in the trade | |||
| or | |||
| ITI certificate holder with one year experience | |||
| (c) The candidate should be sound health, freefrom disease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses, worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) Years. | |
| 11. | Methods of recruitment whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By promotion, falling which by directionrecruitment. | |
| 12. | In case of recruitment by Promotion/ transfer /deputation, grades from which promotion/deputation/transfer to bemade. | Promotion from amongst confirmed M.T. Helper(Constable) (Carpenter) with 5 years service in the Grade. | |
| 13. | If a DPC exists what is its composition. | (i) Group 'C' DPC, List B (Technical) asprovided in rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980 in case of promotion. | |
| (ii) Selection Board as provided in rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulatedin making recruitment. | Not applicable. | |
| 17-A(X) | |||
| 1. | Name of the post | M.T. Fitter Grade-II (Head Const.) VehicleMechanic (Added vide Notification No. F 5/46/84-H(P) Estt. dated13.5.88. | |
| 2. | Number of posts | 29 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non-selection post | (i) Non-selection if the post is filled bypromotion, and | |
| (ii) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | Between 18-30 years, relaxable upto 35 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorder issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle passed | |
| (b) Trade certificate from ITI for MotorMechanic with 3 years experience as Fitter in a reputedautomobile workshop. | |||
| (c) Current driving licence for heavy vehicle. | |||
| (d) should be of sound health, free fromdisease/defect or deformity. | |||
| (e) Better bye 6/6, without glasses, worse eye6/36, corrected with glasses to 6/9 or 6/12, without glasses(both eyes) | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No | |
| 10. | Period of probation, if any | Two (2) Years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By promotion failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion transfer/deputation grades from which promotion /deputation / transfer tobe made. | Promotion from amongst confirmed M.T.Helper/constables with 5 years service in the rank, working ashelpers to M.T. Fitters. | |
| 13. | If a DPC exists what is its composition? | (i) Group 'C' DPC (List-B Technical) as providedin rule 8 of the Delhi (Promotion & Confirmation) Rules, 1980in case of promotion. | |
| (ii) Selection Board, as provided in rule 8 ofthese rules. In case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable | |
| 17-A (XI) | |||
| 1. | Name of the post | M.T. Store Clerk (Head Constable). | |
| 2. | Number of posts | 6. | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical). | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non-selection post. | (i) 'Non-selection' if the post is filled bypromotion, and | |
| (ii) 'Not applicable' wen the post is filedthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the C.C.S. (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit direct recruits | Between 18-30 years, relaxable upto 35 yearsSC/ST/and departmental candidates for Ex-servicemen as per GOI'sorders issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Matriculation or equivalent. | |
| (b) Minimum 2 years practical experience of M.T.stores work procedure including identing accounting, payment ofbills and important returns should have knowledge of M.T. spareparts, oil and lubricants. | |||
| (c) The candidate should be of sound health,free from disease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses, worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational No qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No. | |
| 10. | Period of probation, if any. | Two (2) Years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/ transfer &percentage of the vacancies to be filled by various methods | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment bypromotion/transfer/deputation, grades from whichpromotion/deputation/transfer to be made. | Promotion from amongst confirmed M.T. Storemen(Constable) with 5 years service in the rank. | |
| 13. | If a DPC exists what is its composition | (i) Group 'C' DPC, List 'B' (Technical) asprovided in rule 8 of the Delhi Police (Promotion &Confirmation) Rules 1980, in case of promotion. | |
| (ii) Selection Board as provided in rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable | |
| 17-A (XII) | |||
| 1. | Name of the post | [M.T. Fitter Grade-II (HeadConst.) Welder] [[Substituted vide Notification No.F.5/46/84-PI(P)/Estt. dated 13-5-88.]] | |
| 2. | Number of posts | One. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non selection post | Not applicable. | |
| 6. | Whether benefit of added years of serviceadmissible under rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | Between 18 & 30 years, relaxable upto 35years for SC/ST and departmental candidates. For Ex-servicemen asper GOI's order issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Middle pass. | |
| (b) I.T.I. or Apprenticeship Certificate in thetrade of welding with one year experience | |||
| OR | |||
| 3 years experience of welding in an Automobilegarage or workshop of repute | |||
| (c) the candidate should be of sound health,free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses, worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case of promote | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/ transfer andpercentage of the vacancies to be filed by various methods | By direct recruitment. | |
| 12. | In case of recruitment by- Promotion/ transferdeputation grades from which promotion / deputation/transfer tobe made. | Not applicable. | |
| 13. | If a DPC exists what is its composition. | Selection Board as provided in Rule 8 of theseRules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XIII) | |||
| 1. | Name of the post | [M.T. Fitter Grade-II (H.D. Constable (Electrician).] [[Added vide N. No. F-5/46/84-H(P) Estt. dated13-5-88.]] | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non-selection post | (i) 'Non-selection', if the post is filled bypromotion, and | |
| (ii) Not applicable, when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits | Between 18 to 30. years, relaxable upto 35 yearsfor SC/ST and departmental candidates. for Ex-servicemen, as perGOI's orders issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass. | |
| (b) I.T.I. or Apprentice-ship certificate in thetrade of Auto-Electrician with one year experience in aAutomobile Garrage or workshop of repute. | |||
| OR | |||
| 3 years experience of repairing electric systemof automobile including Armature re-winding in a AutomobileGarage or workshop of repute. | |||
| (c) The candidate should be of sound health,free from disease/defect & Deformity. | |||
| (d) Better eye 6/6 without glasses, worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No. | |
| 10. | Period of probation, if any | (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by Promotion / transfer /deputation, grades from which promotion/deputation/transfer to bemade. | Promotion from amongst confirmed M.T.Helper/Constable with 5 years service in the particulartrade/craft. | |
| 13. | If a DPC exists what is its composition. | (i) Group 'C' DPC, List-B (Technical) asprovided in Rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980 in case of promotion. | |
| (ii) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XIV) | |||
| 1. | Name of the post | M.T. Workshop Clerk (Head Constable) | |
| 2. | Number of posts | Two | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post | (i) Non-selection if the post is filled bypromotion and | |
| (ii) Not applicable, when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits | Between 18 to 30 years relaxable upto 35 yearsfor SC/ST and departmental candidates. for Ex-servicemen as perGOI's orders, issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Matriculation or equivalent | |
| (b) 2 years experience of maintaining automobileworkshop documents (Job cards, MT parts/Materials requisitionform | |||
| (c) The candidate should be of sound health freefrom disease, defect & deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glass to 6/9 to 6/12 Without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationprescribed for direct recruits will apply in the. case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/ transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by Promotion / transfer /deputation, grades from which promotion/deputation/transfer to bemade. | Promotion from a amongst Matriculate confirmedM.T. Constables (Drivers with 5 years service as driver. | |
| 13. | If a DPC exists what is its composition | (i) Group 'C' DPC List 'B' (Technical) asprovided in Rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980 in case of promotion. | |
| (ii) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable | |
| 17-A (XV). | |||
| 1. | Name of the post | M.T. Head Constable (Operational) | |
| 2. | No. of posts | One | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or Non-selection post. | Non-Selection | |
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Not applicable | |
| 7. | Age limit for direct recruits | Not applicable | |
| 8. | Educational and other qualifications requiredfor direct recruitment's. | Not applicable | |
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable | |
| 10. | Period of probation, if any | Not applicable | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By transfer | |
| 12. | In case of. recruitment bypromotion/transfer/deputation, grades from whichpromotion/deputation/transfer to be made. | Transfer from amongst Matriculate confirmedConstables with 5 years service in the grade. | |
| 13. | If a DPC exists what is its composition. | Ground 'C' DPC List (Technical) as provided inRule 6 of the Delhi Police (Promotion and confirmation) Rules,1980. | |
| 14. | Circumstances in which UPSC is to be consultedin making1 recruitment. | Not applicable. | |
| 17-A (XVI) | |||
| 1. | Name of the post | M.T. Driver (Head Constable). | |
| 2. | Number of posts | 265 | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post | Non selection. | |
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Not applicable. | |
| 7. | Age limit for direct recruit | Not applicable. | |
| 8. | Education and other qualification required fordirect recruits | Not applicable. | |
| 9. | Whether age and educational qualificationprescribed for direct reqruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Not applicable. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/ transfer &percentage of the vacancies to be filled by various methods. | By promotion. | |
| 12. | In case of recruitment bypromotion/transfer/deputation/grades from which promotiondeputation/ transfer to be made. | Promotion from amongst confirmed M.T. Constable(Driver) with 5 years service as driver in the Grade. | |
| 13. | If a DPC exists what is its composition | Group 'C DPC List- B, Technical as provided inRule 8 of the Delhi Police (Promotion & Confirmation) Rules,1980. | |
| (Note: Promotion list shall be framed on therecommendation of the DPC keeping in view the vacancies in therank of Hd. Const). Likely to occur in the following one year. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable | |
| 17-A (XVII) | |||
| 1. | Name of the post | M.T. Fitter-Grade-II (Head Constable) (Painter) | |
| 2. | Number of posts | One | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post. | (i) Non-selection, if the post is filled bypromotion and, | |
| (ii) Not applicable when the post is filledthrough direct recruitment. | |||
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | Between 18 & 30 years, relaxable upto 35years for SC/ST and departmental candidates, for ex-servicemen asper GOI's orders issued from time to time. | |
| 8. | Educational and other qualification required fordirect recruits | (a) Middle pass | |
| (b) 3 years experience in the trade. | |||
| OR | |||
| ITI certificate holder with one year experience. | |||
| (c) the candidate should be of sound health,free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/ transfer &percentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by: Promotion/ transfer/deputation, grades from which promotion/ deputation transfer tobe made. | Promotion from amongst confirmed Cts with 3years experience as painter. | |
| OR | |||
| ITI certificate in the trade with one yearexperience. | |||
| 13. | If a DPC exists what is its composition. | (i) Group 'C' DPC list B Technical, as providedin Rule 8 of the Delhi police (Promotion & Confirmation)Rules, 1980 in case of promotion. | |
| (ii) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XVIII) | |||
| 1. | Name of the post | M.T. Helper (Constable) (Mechanical) | |
| 1. | Designation | [M.T. Fitter Grade (II) (HC) (Painter)] [[Added vide. N. No. F 5/46/84 (H)(P)/Estt. dated13.5.88.]] | |
| 2. | Number of posts | 48 Posts. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4000 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates, for Ex-servicemen, as perGOI's order issued from time to time. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass. | |
| (b) [ ITI certificate in the Trade Motor Mechanic orApprenticeship Certificate in the trade of Mechanic (Motorvehicle).] [[Added vide N. No. F. 5/46/84/H(P)/Estt. dated13.5.88.]] | |||
| (Preference will be given to ITI certificateholder in JFitter Motor Mechanic or Electrician or Upholster). | |||
| (c) The candidate should be of sound health,free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses, Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (Botheyes). | |||
| 9. | Whether age and educational qualificationprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By transfer failing which by direct recruitment. | |
| 12. | In case of recruitment byPromotion/transfer/deputation, grades from whichpromotion/deputation/transfer to be made. | Transfer:From amongst constable of DelhiPolice possessing qualifications prescribed for direct recruits,in column No. 8. | |
| 13. | If a DPC exists what is its composition | Selection Board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XIX) | |||
| 1. | Name of the post | M.T. Storeman (Constable) | |
| 2. | Number of posts | Two | |
| 3. | Classification | Group 'C (Non-gazetted (Technical) | |
| 4. | Scale of pay | Rs. 3050-75-3950-80-4590 | |
| 5. | Whether selection post or non selection post | Not applicable. | |
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits | Between 18 & 25 years, relaxable upto 30years for. SC/ST and departmental candidate. For ex-servicemen asper GOI's instructions issued from time to time. | |
| 8. | Education and other qualification required fordirect recruits. | (a) Matriculate or equivalent. | |
| (b) should have worked as a storemen of MTstores for atleast one year in any private workshop ofrepute/Govt. automobile workshop. | |||
| (c) The candidate should be of sound health freefrom disease defect or deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glass to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruit will apply in the case ofpromotees. | Not applicable | |
| 10. | Period of probation, it any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percent age of the vacancies to be filled by various methods. | By transfer, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ transfer/deputation, grades from which promotion/deputation/transfer to bemade. | Transfer-Form amongst constables of DelhiPolice possessing the qualification prescribed for directrecruits in Col. No. 8. | |
| 13. | If a DPC exists what is its composition. | Selection Boards as provided in rule 8 of theserules. | |
| 14. | Circumstances in which UPSC Is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XX) | |||
| 1. | Name of the post | M.T. Driver/Despatch Rider (Constable) | |
| 2. | Number of posts. | 955 | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3050-75-3950-80-4590 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | Between 18 & 30 years, relaxable upto 36years for SC /ST and departmental candidates. For ex-servicemenas per GOI instructions issued from time to time. | |
| 8. | Education and other qualifications required fordirect recruits. | (a) Matriculate or equivalent. | |
| (b) Should be able to drive heavy vehicle withconfidence. | |||
| (c) Current driving licence for Heavy/Lightvehicles. | |||
| (d) Possesses knowledge of maintenance ofvehicles. | |||
| (e) The candidate should be of sound health,free from disease, defect/deformity. | |||
| (f) Better eye 6/6 without glasses. Worse eye6/12 without glasses. Free from colour blindness. No relaxationpermissible. | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any. | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By transfer and by direct recruitment | |
| Note-Volunteers shall be invited fromamongst serving constables alongwith candidates from the openmarket and tested in driving maintenance of vehicles etc. | |||
| 12. | In case of recruitment by promotion-transfer /deputation, grades from which promotion/ deputation transfer tobe made. | Transfer:From amongst Constable of DelhiPolice possessing current driving licence for light and heavyvehicle. | |
| 13. | If a DPC exists what is its composition? | Selection Board as Provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| In the principal rule of Delhi Police (Aptt. &Rectt). Ruled 1980 after Rules 17-A (1) to 17-A (2) the followingnew rule 17(A)(21) to 17-A(46) shall be inserted vide N. No.F-5/46/84-(H)(P)/Estt. dated 16.5.88. | |||
| 17-A (XXI) | |||
| 1. | Name of the post | Inspector, MT (Stores) | |
| 2. | No. of profits | 1* (One) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 6500-200-10500 | |
| 5. | Whether selection post or non-selection post. | Non-Selection. | |
| 6. | Age limit for the direct recruits | Not applicable. | |
| 7. | Whether benefit of added years of serviceadmissible under the Rules 30 of the CCS (Pension) Rules, 1972. | Not applicable. | |
| 8. | Educational & other qualifications requiredfor direct recruits. | Not applicable. | |
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofPromotees. | Age: NoQualification: No. | |
| 10. | Period of probation, if any | Not applicable. | |
| 11. | Method of rectt. whether by direct rectt. or bypromotion or by deputation/transfer & percentage of thevacancies to be filled by various methods. | By promotion, failing which by transfer ondeputation. | |
| 12. | In case of rectt. by promotion / deputation/transfer grades from which promotion/ deputation/ transfer to bemade. | Promotion:From amongst confirmed MT StoreSupervisor (SI) with 6 years in the rank. | |
| Transfer on Deputation.From amongst servingGovernment servants in Central/ State/ UT/ Police Organisation/Departments or Armed Forces- | |||
| (i) Holding analogous post, or | |||
| (ii) with 6 years service in the rank of SI orequivalent. (Having suitable background & experience ofdealing with MT Stores). | |||
| 13. | If a DPC exits, what is its composition. | Group 'C' DPC (List 'F') (Technical) provided inRule 8 of the Delhi Police (Promotion & Confirmation) Rules,1980. The composition of DPC is as under- | |
| Chairman- Commissioner of Police.Member-TwoAddl. Cap (To be nominated by CP/Delhi). | |||
| 14. | Circumstances in which U.P.S.C. is to beconsulted in making recruitment. | Not applicable. | |
| 17-A (XXII) | |||
| 1. | Name of post | M.T. Fitter Grade I (ASI) (Electrician) | |
| 2. | No. of post | 10* (Ten) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical). | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post. | (1) 'Non- selection' if the post is filled bypromotion, and | |
| (2) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-35 years relaxable upto 40 years forSC/ST & departmental candidates, for Ex- servicemen as perGOI's Orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes | |
| 8. | Educational & other qualifications requiredfor direct recruits | (a) Matriculation or equivalent. | |
| (b) ITI certificate or Apprenticeshipcertificate holder in the trade of Auto Electrician with 3 yearsexperience as Electrician in Automobile workshop or repute. | |||
| OR | |||
| Five years experience as Electrician in anAutomobile workshop of repute. | |||
| (c) Valid driving licence for heavy vehicles. | |||
| (d) The candidate should be of should health,free from disease, defect & deformity. | |||
| (e) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualification: No 2 | |
| 10. | Period of probation, if any | (Two years). | |
| 11. | Method of rectt. whether by direct rectt. or bypromotion or by deputation/transfer % of the vacancies to befilled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of rectt. by promotion/deputation/transfer, grades from which promotion/deputation/transfer to bemade. | Promotion from amongst confirmed MT Fitter Gr-II(ITd. Const. (Hd. Const), (Electrician) with 5 years service inthe grade. | |
| 13. | If a DPC exists, what is its composition | (1) Group 'C' DPC (List 'D') Technical) providedin Rule 8 of Delhi Police (Promotion & Confirmation) Rules,1980 in case of promotion. | |
| (2) Selection Board as provided in Rule 8 ofthese Rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. | |
| 17-A (XXIII) | |||
| 1. | Name of the post | MT Fitter Grade-I (ASI) (Battery Chargeman) | |
| 2. | No. of post | 1 *(one) *Subject to variation dependent on thesanction of new post by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000. | |
| 5. | Whether Selection post or on-selection post | (1) 'Non- selection' if the post is filled bypromotion, and | |
| (2) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-35 years relaxable upto 40 years forSC/ST & departmental candidates. For Ex- servicemen, as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 8. | Educational & other qualifications requiredfor direct recruits. | (a) Matriculation or equivalent. | |
| (b) Five experience of work relating to Batterycharging in a Automatic Garage or Workshop of repute. | |||
| (c) Valid driving licence for heavy vehicles. | |||
| (d) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (e) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age & educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualification: No. | |
| 10. | Period of probation, if any | 2 (Two years). | |
| 11. | Method of recruitment whether by direct rectt.or by promotion/or by deputation/ transfer & % of thevacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of rectt. by promotion/deputation/transfer, grades from which promotion/ deputation/ transfer to bemade. | Promotion from amongst confirmed MT FitterGrade-II (Hd. Const). (Battery chargemen) with 5 years service inthe grade. | |
| 13. | If a DPC exists, what is its composition? | (1) Group 'C' DPC (List 'D') (Technical)provided in Rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980. | |
| (2) Selection Board as provided in Rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. | |
| 17-A (XXIV) | |||
| 1. | Name of the post | M.T. Fitter Grade-I (ASI) (Turner). | |
| 2. | No. of post | 1 *(one) *Subject to variation dependent on thesanction of new posts of GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or e non-selection post | (1) 'Non selection' if the post is filled bypromotion, and | |
| (2) 'Not applicable when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits. | Between 18-35 years, relaxable upto. 40 yearsfor SC.ST & departmental candidates. For Ex-serviceman as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 8. | Educational & other qualifications requiredfor direct recruits | (a) Matriculation or equivalent. | |
| (b) ITI or Apprenticeship Certificate in thetrade of turner with 3 years experience in the trade of turner ina workshop of repute. | |||
| OR | |||
| 5 years experience as Turner in a workshop ofrepute. | |||
| (c) Valid driving licence for heavy vehicles. | |||
| (d) Candidates should have sound health freefrom disease, defect and deformity. | |||
| (e) better eye 6/6 without glasses, worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age & educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age No.Qualification: No | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment whether by direct rectt.or by promotion or by deputation/transfer & % of thevacancies to be filled by various | By promotion, failing which by directrecruitment. | |
| 12. | In case of rectt. by promotion/deputation/transfer, grades from which promotion/deputation /transfer to be made | Promotion from amongst confirmed MT FitterGr-II, (Head), Constable (Turner) with 5 years in the grade. | |
| 13. | If a DPC exists what is its composition? | (1) Group 'C' DPC (List 'D' Technical) asprovided in Rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980. | |
| (2) Selection Board as provided in Rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17A-(XXV) | |||
| 1. | Name of post | M.T. Fitter Grade-I (ASI) (Welder) | |
| 2. | No. of post | 1 (One)* (1987) *Subject to variation dependenton the sanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of Pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post. | (1) 'Non- selection', if the post is filled bypromotion, and | |
| (2) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-35 years, relaxable upto 40 years forSC/ST & departmental candidates. For Ex-servicemen as per GOIorders issued from to time to time. | |
| 7. | Whether benefit of added years of serviceadmission under Rule, 1972. | Yes | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Matriculate or equivalent. | |
| (b) ITI or Apprenticeship Certificate in thetrade of Welder with 3 years experience as Welder in a workshopof repute. | |||
| OR | |||
| 5 years experience, in the trade of welder in aworkshop of repute. | |||
| (c) The candidate should be of sound health &free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses, Worse eye6/36 corrected with glasses to 6/9 or 6/12 (without glasses)(Both eyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualification: No | |
| 10. | Period of probation, if any | Two (2) Years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion / deputation/ transfer, grades from which promotion/ deputation / transfer tobe made. | Promotion from amongst confirmed MT FitterGrade-II Hd. Const. (Welder) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition? | (1) Group 'C' PPC (List 'D' Technical) providedin Rule 8 of Delhi Police (Promotion and Confirmation) Rules,1980. | |
| (2) Selection Board as provided in Rule 8 ofthese in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable. | |
| 17-A (XXVI) | |||
| 1. | Name of post | M.T. Fitter Grade-I, ASI (Painter). | |
| 2. | No of post | 1 *(One) *Subject to'" variation dependenton the sanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post | (1) 'Non- selection' if the post is filled bypromotion, and | |
| (2) 'Not applicable', when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-35 years relaxable upto 40 years; forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 etc. | "Yes". | |
| 8. | Educational- and other qualifications requiredfor direct recruits. | (a) Matriculate or equivalent | |
| (b) ITI or Apprenticeship certificate in thetrade of Dent Beating and Spray painting with 3 years experienceas painter in a workshop of repute. | |||
| OR | |||
| 5 years experience as Painter in a workshop ofrepute. | |||
| (c) Candidate should be of sound health,- freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: No.Qualification: No. | |
| 10. | Period of probation, if any | (Two) 2 years. | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By promotion failing which by directrecruitment. | |
| 12. | In case of recruitment bypromotion/deputation/transfer, grades from which promotion /deputation / transfer to be made. | Promotion from amongst confirmed MT Fitter,Grade-II (Hd. Constable) (Painter) with 5 years service in thegrade. | |
| 13. | If a DPC exists, what is its composition. | (1) Group 'C DPC (List 'D' Technical) providedin Rule 8 of Delhi Police (Promotion and Confirmation) Rules,1980. | |
| (2) Selection Board as provided in Rule 8 ofthese rules In case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXVII) | |||
| 1. | Name of post | M.T. Fitter Grade-I (ASI) (Upholster) | |
| 2. | No. of post | 1 (One) *Subject to variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| 5. | Whether selection post or non-selection post. | (1) 'Non- selection' if the post is filled, bypromotion, and | |
| (2) 'Not applicable' when the post filledthrough direct recruitment's. | |||
| 6. | Age limit for direct recruits. | Between 18-25 years relaxable upto 40 years forSC /ST and departmental candidates, for Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | “Yes.” | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Matriculate or equivalent. | |
| (b) 5 years experience as Upholster in aworkshop of repute. | |||
| (c) Candidate should be of sound health freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case of promotes | Age: NoQualification: No | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment whether by directrecruitment or. by promotion or by deputation/ transfer andpercentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer, grades from which promotion/to be made. | Promotion from amongst confirmed M.T. Fitter,Grade-II (Head Constable) Upholster with 5 years service in thegrade. | |
| 13. | If the DPC exists, what is its composition. | (1) Group 'C" DPC (List 'D') (Technicalprovided in Rule 8 of the Delhi Police (Promotion andConfirmation) Rules, 1980 in case of promotion. | |
| (2) Selection Board as provided in Rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable | |
| 17-A (XXVIII) | |||
| 1. | Name of post | M.T. Fitter Grade-II (Head Constable) (Batterychargemen). | |
| 2. | No. of posts | 5 (Five) Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post. | (i) Non-selection, if the post if file bypromotion, and | |
| (ii) Not applicable,, when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits. | Between 18-30 years, relaxable upto 35 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years so serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes" | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass. | |
| (b) 3 years experience of work relating toBattery Charging in a Automobile Garrage or workshop of a repute. | |||
| (c) The candidates should be of sound health;free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for s direct recruits will apply in the case ofpromotees | Age: No.Qualification: No. | |
| 10. | Period of probation, if-any | (Two) 2 years | |
| 11. | Method of recruitment whether by directrecruitment or by promotion or by deputation or bydeputation/transfer and percentage of the vacancies to be filledby various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion / deputation/ transfer, grades from which promotion/deputation transfer to bemade. | Promotion from amongst confirmed M.T. HelperConstable (Battery chargemen) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition | (1) Group 'C DPC (List 'B') (Technical) providedin Rule 8 of the Delhi Police (promotion and confirmation) Rules,1980 in case of promotion | |
| (2) Selection Board as provided in Second Rule 8of these rules in case of direct recruitment | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable | |
| 17-A (XXIX) | |||
| 1. | Name of post | M.T. Fitter Grade-II (Head Constable) (Turner) | |
| 2. | No. of post | 1 (One)* Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post | (i) Non-selection if the post is filled bypromotion. | |
| (ii) Not-applicable, when the p is filled bydirect recruitment. | |||
| 6. | Age limit for direct recruits. | Between 18-30 years relaxable upto 35 years forSC/ST & departmental candidates. For Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass. | |
| (b) ITI or Apprenticeship Certificate in theTrade of Turner with one years experience. | |||
| OR | |||
| 3 years experience as a Turner in a Workshop ofrepute. | |||
| (c) Should be sound health, free from disease,defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 correct with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: No.Qualification: No | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer grades from which promotion/ deputation/ transfer to bemade. | Promotion from amongst confirmed MT HelperConstables (Turner) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition | 1. Group 'C DPC (List 'B' Tech. (as provided inRule 8 of the Delhi Police (Promotion and Confirmation) Rules,1980. | |
| 2. Selection Board as provided in Rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXX) | |||
| 1. | Name of post | M.T. fitter Grade-II (Head Constable) (Denter). | |
| 2. | No. of post | 5 (Five) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection | (1) 'Non- selection' if the post is filled bypromotion, and | |
| (2) 'Not applicable', when the post is filled bydirect recruitment. | |||
| 6. | Age limit for direct recruitment | Between 18-30 years, relaxable upto 35 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Middle pass. | |
| (b) ITI Certificate in the trade of Dent Beatingand Spray painting with one year experience. | |||
| OR | |||
| 3 years experience in the trade in a workshop ofrepute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheye). | |||
| 9. | Whether age and educational qualificationprescribed for direct recruits will apply in the case ofpromotees. | Age: No.Qualification: No | |
| 10. | Period of probation, if any | 2 (Two) years. | |
| 11. | Method of recruitment. Whether by direct rectt.or by promotion or by deputation/ transfer and percentage of thevacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/deputation /transfer, grades from which promotion / deputation / transfer tobe made | Promotion from amongst confirmed MT Helper,Constable (Denter) with 5 years service in the grade. | |
| 13. | If a DCP exists, what is its composition | (1) Group 'C' DPC (List 'B') (Technical) asprovide in Rule 8 of the Delhi Police (Promotion and ConfirmationRules, 1980, in case of promotion | |
| (2) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXI) | |||
| 1. | Name of post | M.T. Fitter-Grade-II Head Constable (Upholster) | |
| 2. | No. of post | *4(Four) *Subject to variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post | (1) 'Non- selection', if the post is filled bypromotion, and | |
| (2) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-35 years, relaxable upto 35 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle, pass. | |
| (b) 3years experience in the trade of Upholsterin a Workshop of repute. | |||
| (c) Candidate should be of sound health, feefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses, Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: No.Qualification: No. | |
| 10. | Period of probation, if any | 2 (Two) years. | |
| 11. | Method of recruitment. Whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/deputation/transfer, grades from which promotion/deputation/ transfer to bemade. | Promotion from amongst confirmed MT Helper,Constable (Upholster) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition. | (1) Group 'C' DPC (List 'B' Technical) asprovided in Rule 8 of the Delhi Police (Promotion andConfirmation) Rules, 1980, in case of promotion. | |
| (2) Selection Board as provided in the Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment | Not applicable. | |
| 17-A (XXXII) | |||
| 1. | Name of post | M.T. Fitter Grade-II, Head Constable(Valcum/Tyremen). | |
| 2. | No. of post | *5 (Five) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical). | |
| 4. | Sales of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post | (1) 'Non-selection/ if the post is filled bypromotion, and | |
| (2) 'Not applicable', when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits. | Between 18-30 years, relaxable upto 35 years forSC/ST & departmental candidates. For Ex-servicemen as perGOI's order issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | "Yes". | |
| 8. | Education and other qualifications required fordirect recruits. | (a) Middle pass. | |
| (b) ITI Certificate or ApprenticeshipCertificate holder in the trade of Motor Mechanic havingexperience of valcum tyreman. | |||
| OR | |||
| 3 years experience in the trade ofValcum/Tyreman in a workshop of repute. | |||
| (c) The candidate should have sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualification: No | |
| 10. | Period of probation, if any. | Two (2) years | |
| 11. | Method of recruitment. Whether by recruitment orby promotion or by deputation/ transfer and percentage of thevacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer, grades from which promotion/deputation/transfer to bemade. | Promotion from amongst confirmed MT Helper,Constable (Valcum/ Tyreman) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition. | (1) Group 'C' DPC (List 'B' Technical) asprovided in Rule, 1980 in case of promotion. | |
| (2) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXIII) | |||
| 1. | Name of post | M.T. Fitter Grade-II, Head Constable(Blacksmith). | |
| 2. | No. of post | *Two (2) *Subject to variation dependent on thesanction of hew posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non-selection post. | (1) Non-selection/ if the post is filled bypromotion, and | |
| (2) 'Not applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-30 years, relaxable upto 35 years forSC/ST and department a candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1979 | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Middle Pass. | |
| (b) ITI Certificate of ApprenticeshipCertificate in the trade of Blacksmith with one year experience | |||
| OR | |||
| 3 years experience in the trade of Blacksmith,in a workshop of repute. | |||
| (c) Candidate should be of sound health freefrom disease, defect and deformity | |||
| (d) Better eye 6/6 without glasses, Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualification: No | |
| 10. | Period of probation, if any. | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment, bypromotion/deputation/transfer, grades from whichpromotion/deputation/ transfer to be made. | Promotion from amongst confirmed MT Helper,Constable (Blacksmith) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition. | (1) Group 'C DPC (List 'B') Technical) asprovided in Rule 8 of the Delhi Police (Promotion andConfirmation) Rules, 1980, in case of promotion. | |
| (2) Selection Board as provided in Rule 8 ofthese rules in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXIV) | |||
| 1. | Name of post | M.T. Fitter Grade-II (Head Constable) (T.C.Smith). | |
| 2. | No. of post | *(One) *Subject to variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-100-4900 | |
| 5. | Whether selection post or non-selection post | (1) 'Not' selection', if the post is filled bypromotion, and | |
| (2) 'Not-applicable' when the post is filledthrough direct recruitment. | |||
| 6. | Age limit for direct recruits | Between 18-30 years, relaxable upto 35 years forSC/ST and departmental candidates. For-servicemen as per GOI'sorder issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass. | |
| (b) ITI or Apprenticeship certificate in thetrade of Sheet Metal Worker having knowledge of T.C. Smith. | |||
| OR | |||
| 3 years experience in the trade of T.C. Smith ina workshop of repute. | |||
| (c) The candidate should be of sound health,free from defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Age: NoQualifications: No. | |
| 10. | Period of probation, if any | Two (2) Years. | |
| 11. | Method of recruitment, whether by directdeputation/transfer and percentage of the vacancies to be filledby various methods. | By promotion, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer, grades from which promotion/deputation / transfer to bemade. | Promotion from amongst confirmed M.T. Helper,Constable (Door-Lock-smith) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition. | (1) Group 'C' DPC (List 'B' Technical) asprovided in Rule 8 of Delhi Police (Promotion and Confirmation)Rules, 1980 in case of promotion. | |
| (2) Selection Board as provided in Rule 8 ofthese rules, in case of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXVI) | |||
| 1. | Name of post | M.T. Helper Constable (Electrician) | |
| 2. | No. of post | *(Five) *Subject to variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted' (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post ,or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates. for Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle Pass. | |
| (b) ITI Certificate or ApprenticeshipCertificate in the Trade of Auto Electrician. | |||
| OR | |||
| Minimum one year experience as Helper toElectrician in a Automobile Garrage/Workshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses, (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment, whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By transfer, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer, grades, from which promotion/deputation/transfer to bemade. | Transfer:From amongst Constables of DelhiPolice possessing the qualifications prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition? | Selection Board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXVII) | |||
| 1. | Name of post | M.T. Helper, Constable (Battery Charge-man) | |
| 2. | No. of posts | *3 (Three) *Subject to variation dependent orthe sanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates. for Ex-servicemen as per GOI'sorder issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle pass | |
| (b) Minimum one year experience as Helper toBattery chargemen in a Automobile Garrage/Work-shop of repute. | |||
| (c) The candidate should be of sound health,free from disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (Botheyes). | |||
| 9. | Whether age, and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment. Whether by directrecruitment or by promotion or by deputation/ transfer andpercentage of the vacancies to be filled by various methods | By transfer, failing which by directrecruitment. | |
| 12. | In case, if recruitment by t promotion/deputation/ transfer, grades from which promotion/ deputation/transfer to be made. | Transfer:From amongst Constables of DelhiPolice possessing the qualifications prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition? | Selection Board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXVIII) | |||
| 1. | Name of post | M.T. Helper, Constable (Welder) | |
| 2. | No. of post | 4* (Four) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI'sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle Pass. | |
| (b) ITI or Apprenticeship certificate holder inthe trade of Welder. | |||
| OR | |||
| Minimum one year experience as helper to Welderin. a Workshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any | 2 (Two) years | |
| 11. | Method of recruitment. Direct recruitment orwhether by promotion or by deputation/transfer and percentage ofthe vacancies to be filled by various methods. | By transfer failing which by direct recruitment. | |
| 12. | In case of recruitment bypromotion/deputation/transfer grades from whichpromotion/deputation/ transfer to be made. | Transfer:From amongst constables of DelhiPolice possessing the qualification prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition? | Selection Board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XXXIX) | |||
| 1. | Name of post | M.T. Helper, Constable (Painter) | |
| 2. | No. of post | 2* (Two) *Subject to variation dependent on thesanction of new post by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits | Between 18-25 years, relaxable upto 30 . yearsfor SC/ST and departmental candidates. For Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the-CCS (Pension) Rules, 1972. | 'YES". | |
| 8. | Educational and other qualification required fordirect recruits | (a) Middle Pass. | |
| (b) ITI or Apprenticeship certificate holder inthe trade of Dent-beating and Spray Painting. | |||
| OR | |||
| Minimum one year experience as helper to MT,Painter in a workshop of repute. | |||
| (c) Candidate should be of sound health freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 correct with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofPromotees. | Not applicable | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Method of recruitment. Whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various method?. | By transfer, failing which by directrecruitment. | |
| 12. | In case, of recruitment by promotion/deputation/ transfer, grades from which promotion/ deputation/transfer to be made. | Transfer :From amongst constables of DelhiPolice possessing the qualification prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition | Selection Board as provided in Rule 8 of theseRules. | |
| 14. | Circumstances in which UPSC is to be consultedin making recruitment. | Not applicable. | |
| 17-A (XL) | |||
| 1. | Name of post | M.T. Helper, Constable (Valcum/Tyreman). | |
| 2. | No. of post | 2* (Two) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 , years,for SC/ST and departmental candidates. For Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "YES". | |
| 8. | Educational and other qualifications requiredfor direct recruits | (a) Middle Pass. | |
| (b) ITI Certificate holder in the trade ofDenter Beating and spray painting. | |||
| OR | |||
| Minimum one year experience as helper to Denterin a Workshop of repute. | |||
| (c) Candidate should be of sound health freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofPromotees. | Not applicable. | |
| 10. | Period of probation, if any | Two (2) Years. | |
| 11. | Method of recruitment. Whether by directrecruitment or by promotion or deputation/ transfer andpercentage of the vacancies to be filled by various methods. | By transfer, failing which by directrecruitment. | |
| 12. | In case of recruitment by promotion/ deputation/transfer, grades from which promotion/ deputation/ transfer to bemade. | Transfer:From amongst constables of DelhiPolice, possessing the qualifications prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition | Selection Board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to. be consultedin making recruitment. | Not applicable | |
| 17-A (XLIII) | |||
| 1. | Name of post | MT Helper, Constable (Blacksmith) | |
| 2. | No. of post | 2* (Two) *Subject to Variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates. For Ex-servicemen as per GOI-sorders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | "Yes" | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle Pass. | |
| (b) ITI or Apprenticeship certificate in thetrade of Blacksmith. | |||
| OR | |||
| One year experience as Helps to Blacksmith in aworkshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity | |||
| (d) Better eye 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofPromotees. | Not applicable. | |
| 10. | Period of probation, if any. | 2 (Two) years. | |
| 11. | Method of recruitment whether by direct rectt.or by promotion or by deputation/ transfer & percentage ofthe vacancies to be filled by various methods. | By transfer, failing which by directrecruitment. | |
| 12. | In case of rectt. deputation/ transfer, gradesfrom which promotion / deputation / transfer to be made. | Transfer:From amongst Constables of DelhiPolice possessing the qualifications prescribed for directrecruits in column No. 8. | |
| 13. | If a DPC exists, what is its composition | Selection Board as provided in Rule 8 of thoserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. | |
| 17-A (XLIV) | |||
| 1. | Name of post | M.T. Helper, Constable (Carpenter). | |
| 2. | No. of post | Two *(2) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-400 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 yearsfrom SC /ST and departmental candidates. For Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | "Yes". | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle Pass. | |
| (b) ITI or apprenticeship certificate holder inthe trade of Carpenter. | |||
| OR | |||
| One year experience as helper to Carpenter in aWorkshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation, if any. | Two (2) years. | |
| 11. | Method of rectt. Whether by direct rectt. or bypromotion or by deputation/transfer and percentage of thevacancies to be filled by various methods. | By transfer, failing which by directrecruitment. | |
| 12. | In case of rectt. by promotion/deputation/transfer, grades from which promotion/ deputation/transfer to be made. | Transfer:From amongst constables of DelhiPolice possessing the qualifications prescribed for directrecruit in column No. 8. | |
| 13. | If a DPC exists, what is its composition. | Selection board as provided in Rule 8 of theserules. | |
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. | |
| 17-A (XLV) | |||
| 1. | Name of post | M.T. Helper, Constable (T.C. Smith) | |
| 2. | No. of post | 2 (Two) *Subject to variation dependent on thesanction of new posts by the GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400. | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years forSC/ST & departmental candidates. For Ex-servicemen as perGOI's orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 8. | Educational and other qualifications requiredfor direct recruits. | (a) Middle Pass. | |
| (b) ITI or Apprenticeship certificate in thetrade of Sheet Metal Worker having knowledge of T.C. Smith | |||
| OR | |||
| One year experience as Helper to T.C. Smith in aworkshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better eye. 6/6 without glasses. Worse eye6/36 corrected with glasses to 6/9 or 6/12. without glasses (botheyes). | |||
| 9. | Whether age & educational qualificationsprescribed for direct recruits will apply in the case ofpromotees | Not applicable. | |
| 10. | Period of probation, if any | Two (2) years. | |
| 11. | Methods of rectt. whether by direct rectt. or bypromotion/ or by deputation/transfer & % of the vacancies tobe filled by various methods | By transfer, failing which by rectt. | |
| 12. | In case of rectt. by promotion/deputation/transfer grades from whichpromotion/deputation/transfer to be made. | Transfer:From amongst constable of Policepossessing the qualifications prescribed for direct recruits incolumn No. 8. | |
| 13. | If a DPC exists, what is its composition | Selection Board as provided in Rule 8 of theseRules. | |
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. | |
| 17-A (XLVI) | |||
| 1. | Name of post | M.T. Helper Constable (Door Lock-smith) | |
| 2. | No. of post | 2 *(Two) *Subject to variation dependent on thesanction of new posts by GOI. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400 | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years forSC/ST and departmental candidates. For ex-servicemen as perGOI's, orders issued from time to time. | |
| 7. | Whether benefit of added years of serviceadmissible under Rule 30 of the CCS (Pension) Rules, 1972 | Yes. | |
| 8. | Educational and other., qualifications requiredfor direct recruits | (a) Middle Pass: | |
| (b) ITI or Apprenticeship certificate in thetrade of Fitter having know-ledge of door lock-smith. | |||
| OR | |||
| One year experience as Helper to Door-look-smithin a workshop of repute. | |||
| (c) Candidate should be of sound health, freefrom disease, defect and deformity. | |||
| (d) Better and 6/6 without glasses Worse eye6/36 corrected with glasses to 6/9 or 6/12 without glasses (botheyes). | |||
| 9. | Whether age & educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | Not applicable. | |
| 10. | Period of probation if any | Two (2) Years. | |
| 11. | Method of rectt. whether by direct rectt. or bypromotion or by deputation/transfer & % of the vacancies tobe filled by various methods. | By transfer, failing which by direct rectt. | |
| 12. | In case of rectt. by promotion/deputation/transfer grades from which promotion / deputation/transfer to be made. | Transfer:From amongst Constables of DelhiPolice possession the qualifications prescribed for directrecruits in Column No. 8. | |
| 13. | If a DPC exists, what is its composition. | Selection Board as provided in Rule 8 of theseRules. | |
| 14. | Circumstances in which UPSC is to be consultedin making rectt. | Not applicable. |
17B. Recruitment Rules for the posts of Communication Cadre of Delhi Police
| [17-B(I) | |||
| 1. | Number of the Post | Inspector (Communication Operational). | |
| 2. | Number of Posts. | Twelve. | |
| 3. | Classification | Group 'C' (Non-Gazetted) Technical | |
| 4. | Scale of pay | Rs. 6500-200-10500. | |
| 5. | Whether selection post or Non-selection-Post | Non-Selection | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rule, 1972. | No. | |
| 7. | Age limit for direct recruits. | Not applicable. | |
| 8. | Educational and other qualifications required for directrecruits. | Not applicable. | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Not applicable. | |
| 11. | Method of recruitment/ whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By promotion. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation/grades from which promotion/ deputation transfer to be made | Promotion from amongst confirmed Sub-Inspectors (SupervisorOperational) Grade-I with 6 years service in the grade. | |
| 13. | If a DPC exists, what is its composition | Group 'C' D.P.C. (List 'F')(Technical) provided in Rule 8 of the Delhi Police (Promotion &Confirmation) Rules, 1980. The composition of D.C.P. is as under-Chairman - C.P. / Delhi.Member-Two Addl. C.P.A.(to be nominated by C.P. Delhi). | |
| 14. | Circumstances in which U.P.S.C. is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B(II) | |||
| 1. | Name of Post | Sub-Inspector (Supervisor) (Operational) (Communication) | |
| 2. | Number of Posts | Twenty-None. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of Pay | Rs. 5500-175-9000 | |
| 5. | Whether selection Posts or Non-selection post | Non-Selection. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | No. | |
| 7. | Age limit for direct recruits. | Not applicable. | |
| 8. | Educational and other qualifications required for directrecruits | Not applicable. | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Not applicable. | |
| 11. | Method of recruitment/ whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By promotion. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation,grades from which promotion/ deputation/ transfer to be made. | Promotion from amongst confirmed Asstt. Sub Inspector (W.O.)Grade-I with 6 years service in the Grade, failing, which: | |
| From amongst confirmed Sub-Inspector (Wireless Opr.) Grade-II,with 8 years' service in the grade, subject to the condition thatthey shall pass the Grade-I Wireless Operator Course conducted/approved by the DCPW, within a period of 3 years from the date ofpromotion, otherwise they shall be reverted to their substantiverank of Wireless Operator. | |||
| Note: ASI (Wireless Operator) Grade-II already promotion tothe of S.I. (Supervisor) Operational shall pass the Grade-IWireless Operator Course, within 3 years from the date ofNotification of the rules, failing which they shall be reverted. | |||
| 13. | If a DPC exists, what is its composition? | Group 'C' D.P.C. (List 'E') (Technical) as provided in Rule 8of the Delhi Police (Promotion & Confirmation) Rules, 1980.The composition of the DPC is as under- | |
| Chairman-One Addl. C.P.Members-Two DCs.P.(to be nominated by C.P. Delhi). | |||
| 14. | Circumstances in which U.PS.C. is to be consulted in makingrecruitment | Not applicable. | |
| 17-B (III) | |||
| 1. | Name of the Post | Wireless Operator (ASI/SI) | |
| 2. | Number of Posts | 206. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5000-150-8000 | |
| ASI till they draw their pay less than Rs. 1560 and S.I. asand when their pay reaches the stage of Rs. 1560). | |||
| 5. | Whether Selection Post or Non-selection post. | (i) 'Non-Selection' if the post is filled by promotion, and | |
| (ii) 'Not applicable', when the post is filled up throughdirect recruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | 25-35 years, relaxable up to 40 years for SC/ST anddepartmental candidates. For Ex-servicemen as per GOI's ordersissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruitment's. | (a) Matriculation or equivalent. | |
| (b) Second class certificate of competency as Wireless Opr.issued by the Min. of Transport and Communications or havingpassed Grade-II Proficiency test of Wireless OperatorConducted/approved by the DCPW. | |||
| (c) 2 years practical experience in the actual operation ofradio sets, preferably the VHF, in Civil Aviation, P & TDeptt., Rlys. or any govt, agency. | |||
| (d) The candidate should be of sound health, free fromdiseases, defect and deformity. | |||
| (e) Better eye 6/6 without glasses, Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (Both eyes). | |||
| Retention Test- Directly appointed Wireless Operatorwill have to pass a Retention Test within a period of 2 yearsfrom the date of appointment. They may take the test after 6months of their service. Those who do not qualify in a maximum ofthree chances, at an interval of 6 months before the completionof 2 years, their service are liable to be terminated. | |||
| 9. | Whether Age & educational qualification prescribed fordirect recruits will apply in the case of promotees. | No. | |
| 10. | Period of probation, if any | 2 years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ transfer/ deputation and percentage of the vacanciesto be filled by various methods. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputationgrades from which promotion/deputation and transfer to be made | Promotion: From amongst confirmed H.Cs. (AWOs) TPOs. with 5years service in the grade who have passed Gr-II proficiency Testfor Wireless Operators conducted/approved by the dte. of Co-ordination Police Wireless. | |
| OR | |||
| From amongst Telephone Exchange Operators with 5 years servicein the Grade and having passed Grade-IIIrd and thereafterGrade-IInd Proficiency Test of Wireless Oprs. Courseconducted/approved by D.C.P.W. Failing which from amongstconfirmed H.Cs. (AWO/TPOs) and Telephone Exchange Operatorshaving passed Grade-III Course, conducted by DCP/Comn. Delhi with8 years service in the grade, subject to the condition that theyshall pass Grade-II (Wireless Oprs.) Course conducted/approved byDCPW, within a period of 3 years from the date of promotionotherwise they shall be reverted to their substantive rank ofHead Constable. | |||
| Note-Those who are Grade-III and already promoted to the rankof ASI (Wireless Operator), they shall pass the Grade-II coursewithin 3 years from the date of notification of the rules,otherwise they shall be reverted to their substantive rank | |||
| 13. | If a D.P.C. exists, what is its composition. | (i) Group 'C' D.P.C. (List 'D') (Tech. as provided in Rule 8of the Delhi Police (Promotion & Confirmation) Rules, 1980 incase of promotion. The composition of DPC is as under- | |
| Chairman-One Addl. C.P.Members-Two DCsP. | |||
| (To be nominated by CP/Delhi). | |||
| (ii) Selection Board, as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (IV) | |||
| 1. | Name of the Post | Assistant Wireless Operator/ Tele-Printer Operator (H.C.) | |
| 2. | Number of Posts | 1119 | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post. | (i) 'Non-selection' if the post is filled by promotion, and | |
| (ii) 'Not applicable' when the post is filled through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruitment | Between 18-30 years, relaxable upto 35 years for SC/ST anddepartmental candidates. For Ex-servicemen as per G.O. Is. ordersissued from time to time. | |
| 8. | Educational & other Qualification required for directrecruits. | (a) Matriculation or Equivalent. | |
| (b) 2 years experience as Radio Key Board/Lines Operator inthe Armed Forces, Govt. Tele-communication Deptt. (P&T),Civil Aviation, Rlys. Para Military Forces or recognisedcommercial organisation. | |||
| (c) Preference will be given to those having knowledge ofEnglish typing. | |||
| OR | |||
| Higher Secondary or 10+2 pass with Physics & Mathematicsas subject upto 10th class and an English Typing speed of 30w.p.m.' | |||
| (a) [ Relaxable for candidates belonging to ScheduledCaste/Scheduled Tribe upto 20 w.p.m. subject to the conditionthat they have to pass typing test with 30 w.p.m. speed withintwo years from the date of appointment in three chances of aninterval of six months, failing which their services shall beliable for termination. [[Substituted vide Notification No. F. 5/36/89-Home (P)/Estt.dt. 22.8.89.]] | |||
| (b) They have to undergo 3 months wireless training in theory,practical & procedure including one month police trg. side byside conducted by the DCP/Comn. Delhi and pass within a period of2 years, in 3 chances, failing which their service shall beliable to be terminated under CCS (Temporary Service) Rules,1965. | |||
| (c) The candidate should be of sound health, free fromdisease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse Eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both Eyes).] | |||
| 9. | Whether age & Educational qualifications prescribed fordirect recruits will apply in the case of promotees. | No | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment whether by direct recruitment or bypromotion/transfer/ deputation or percentage of the vacancies tobe filled by various methods. | By promotion, failing which by direct recruitment, failingwhich by transfer on deputation. | |
| 12. | In case of recruitment by promotion / transfer/ deputation,grades from which promotion/deputation/transfer to be made | Promotion: From amongst confirmed (Matriculate) Constablesafter passing VHF R.T. Courses Grade-III, conducted by theDCP/Communication and having 6 months experience as RadioOperator. | |
| (Promotion will be made from amongst those whose names existson promotion List 'B' (Technical) Transfer on Deputation: Fromamongst serving Govt, servants in any Central/State/UT PoliceOrgns./Deptt. or Armed Forces holding analogous post. | |||
| 13. | If a DPC exists, hat is its composition? | (i) Group 'C DPC (List 'B') (Tech.) as provided in Rule 8 ofthe Delhi Police (Promotion & Confirmation) Rules, 1980 incase of promotion. The composition of DPC is as under. | |
| Chairman: One Addl. C.P. | |||
| Members: Two DCsP | |||
| (To be nominated by C.P. Delhi). | |||
| (ii) Selection Board as provided in Rule 8 of these rules incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (V) | |||
| 1. | Name of the post | Inspector (Comn.) (Technical). | |
| 2. | Number of posts. | Nine. | |
| 3. | Classification | Group 'C' (Non-Gazetted) Tech.) | |
| 4. | Scale of Pay | Rs. 6500-200-10500 | |
| 5. | Whether selection post or non-selection post. | Non-selection. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | No. | |
| 7. | Age limit for direct recruits. | Not applicable | |
| 8. | Educational & other qualifications required for directrecruits. | Not applicable | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable | |
| 10. | Period of probation, if any. | Not applicable | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ deputation/ transfer & percentage of the vacanciesto be filled by various methods. | By promotion. | |
| 12. | In case of recruitment by promotion/ transferred/ deputation,grades from which promotion/ deputation/ transfer to be made. | Promotion from amongst confirmed Sub-Inspector (Supvr).Technical/Supervisor (Stores) with 6 years service in the grade. | |
| 13. | In a DPC exists, what is its composition? | Group 'C' DPC (List 'F') (Technical) provided in Rule 8 of theDelhi Police (Promotion & Confirmation) Rules, 1980. Thecomposition of DPC is as under: | |
| Chairman: C.P. Delhi. | |||
| Members: Two Addl. C.P. | |||
| (To be nominated by C.P. Delhi). | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (VI) | |||
| 1. | Name of the post | Sub-Inspector (Supervisor) (Technical) | |
| 2. | Number of posts | Twenty. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5500-175-9000 | |
| 5. | Whether selection post or non-selection post. | Non-selection. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | No | |
| 7. | Age limit for direct recruits. | Not applicable. | |
| 8. | Educational and other qualifications required for directrecruits. | Not applicable. | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotee. | Not applicable. | |
| 10. | Period of probation, if any. | Not applicable. | |
| 11. | Method of recruitment whether by direct recruitment or bypromotion/ deputation/ transfer & percentage of the vacanciesto be filled by various methods. | By promotion. | |
| 12. | In case of recruitment of by promotion/ transfer/ deputationgrades from which promotion/deputation/transfer to be made | Promotion:From amongst confirmed Asst. Sub-Insprs. RadioTech. having pass grade-I Courses, with 6 years service in thegrade, failing which from amongst confirmed A.S.Is. (RadioTechnicians) Grade-II, with 8 years service in the grade, subjectto the condition that they shall pass the Grade-I (Radio Tech.)Course, conducted approved by the DGPW. Within a period of 3years from the date of promotion, otherwise they shall bereverted to their substantive rank of A.S.I. (Radio Technician). | |
| Note: ASI. (Radio Technician) Grade-II already promoted to thepost of S.I. (Supervisor Technical) shall pass the Grade-I (RadioTechnician) Course, within 3 years from the date of notificationof the rules, failing which they shall be reverted. | |||
| 13. | If a DPC exists, what is its composition | Group 'C' (List 'E') (Technical as provided in Rule 8 of theDelhi Police (Promotion & Confirmation) Rules, 1980. Thecomposition of the DPC is as under: | |
| Chairman-One Addl. C.P.Members-Two DCsP. | |||
| (To be nominated by CP/Delhi). | |||
| 14. | Circumstances in which USC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (VII) | |||
| 1. | Name of the post | Radio Technician (ASI/SI). | |
| 2. | No. of posts | 131 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5000-150-8000 | |
| A.S.I. till they draw their pay less than Rs. 1560 and S.I. asand when their pay reaches at the stage of Rs. 1580 | |||
| 5. | Whether selection post or non-selection post | (i) 'Non-selection' if the post is filled by promotion, and | |
| (ii) Not applicable, when tire post is filled through directrecruitment. | |||
| 6. | Whether benefit of added Yrs. of service admissible under Rule30 of the CCS (Pension) Rules, 1972 | Yes. | |
| 7. | Age limit for direct recruitment | Between 20-35 years, relaxable upto 40 years for SC/ST anddepartmental candidates and for Ex-Servicemen, as per G.O.Is.instructions issued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Matriculation or 10th of 10+2 | |
| (b) Diploma in Radio Technology/ Electronics/Tele-Communication issued by a recognised Institute. | |||
| OR | |||
| Having passed Gr-II proficiency Test of Radio Techn.Conducted/ approved by DCPW with 3 years practical experience inthe Armed Forces/ Govt. Deptt. or in any other commercialCommunication Organisations (Recognised). | |||
| OR | |||
| Two years certificate course passed from ITI in the subject ofRadio/ Electronic/ Telecommunication, having atleast 5 yearspractical, experience in the Armed Forces/ Govt. Deptt. or in anyother commercial Communication orgn. (Recognised). | |||
| (c) The candidate should be of sound health, free fromdisease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glass or 6/9 or 6/12 without glasses (both eyes). | |||
| (e) Directly recruited Radio Technician will be required topass a 'Retention Test' within a period of 2 years from the dateof appointment. They may take the test after 6 months service.Those who do not qualify in a maximum of 3 chances, at aninterval of 6 months within a period of 2 years, are liable totermination of their services. | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | No | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ deputation/ transfer & percentage of the vacanciesto be filled by various methods. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/transfer/ deputationgrades from which promotion/ deputation / transfer to be made. | Promotion from amongst workshop assistants having promotedfrom the cadre of Fitter Electrician, Fitter Engine, Fitter Bty.,with BRT Course conducted by DCPW, New Delhi. | |
| OR | |||
| From amongst confirmed Fitter Battery (Head Const.) FitterEngine (HC) & Fitter Electn. (HC) with 5 years service in thegrade and having passed BRT Course conducted b DCPW and MastLasker (HC) and Draftsman (HC) with 5 years service in the gradeand having passed, BRT Course from DCPW, New Delhi. | |||
| 13. | If a DPC exists, what is its composition? | (i) Group 'C' DPC (List 'D') (Technical) provided in Rule 8 ofthe Delhi Police (Promotion & Confirmation) Rules, 1980, incase of promotion. The composition of DPC is as under- | |
| Chairman-One Addl. C.P.Member-Two DCsP. | |||
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrectt. | Not applicable. | |
| 17-B (VIII) | |||
| 1. | Name of the post | Workshop Assistant (ASI/SI) | |
| 2. | Number of posts | 26 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| (ASI till they draw pay less than Rs. 1560 and S.I. when theirpay reaches the stage of Rs. 1560). | |||
| 5. | Whether selection post or non-selection post. | (i) 'Non-selection' if the post is filled by promotion, and | |
| (ii) 'Not applicable' when the post is filled through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits | Between 25-35 years, relaxable upto 40 years for SC/ST anddepartmental candidates. For Ex-servicemen as per GOI's orderissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Matriculation or equivalent. | |
| (b) Fitter's certificate from recognised Institute. | |||
| (c) Ability to operate lathe and Mechanical tools formanufacture and working of parts of workshop equipments, andfittings of machines equipment and fittings of machines. | |||
| (d) Five years workshop experience in at least 2 of thefollowing fields- | |||
| (i) Carpentary | |||
| (ii) Lathe working. | |||
| (iii) Electrical wiring, soldering etc. | |||
| (iv) Internal combustion engines & (u) Fittings plumbing. | |||
| (vi) Tracing. | |||
| (vii) Draftsman work. | |||
| (e) The candidates should be of sound health, free fromdisease, defect or deformity. | |||
| (f) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | No. | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ deputation/ transfer and percentage of the vacanciesto be filled by various methods. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputationgrades from which promotion/ deputation/ transfer to be made. | From amongst confirmed Fitter Electrician (HC) Fitter battery(HC) Fitter Engine (HC) Draftsman (HC) Mast Lasker (HC),Carpenter (HC) with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition? | (i) Group 'C DPC (List D) (Technical) as provided in Rule 8 ofthe Delhi Police (Promotion & Conformation) Rules, 1980, incase of promotion. The composition of the DPC is as under- | |
| Chairman-One Addl. C.P.Members-DCsP. | |||
| (To be nominated by C.P. Delhi). | |||
| (ii) Selection Board, as provided in Rule 8 of these rules incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XI) | |||
| 1. | Name of the post | Fitter (Battery) (Head Constable) | |
| 2. | No. of posts | 17 | |
| 3. | Classification | Group 'C (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900 | |
| 5. | Whether selection post or non-selection post. | (i) Non-selection if the post is filled by promotion, and | |
| (ii) "Not applicable", when the post is filledthrough direct recruitment | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972 | Yes | |
| 7. | Age limit for direct. | Between 25-35 years, relaxable upto 40 years for SC/ST anddepartmental candidates, and for Ex- servicemen, as per G.O.I's.orders issued from time to time. | |
| 8. | Educational and other qualifications required for directrecruitment's. | (a) Matriculation or equivalent. | |
| (b) Fitter (Battery Charger) Diploma/certificate of arecognised Institute, with at least, one year practicalexperience in case of diploma holders and 2 years experience forcertificate holders. | |||
| (c) The candidate should be of sound health, free fromdisease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses, worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | No | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion or by deputation/transfer and percentage of thevacancies to be filled by various methods. | By promotion | |
| 12. | In case of recruitment by promotion/ transfer / deputationgrades from which promotion / deputation / transfer to be made. | Promotion from amongst confirmed workshop Head Const, with 5years service in the grade. | |
| 13. | If a DPC exits, what is its composition. | (i) Group 'C' DPC (List 'B' (Technical) as provided in Rule 8of the Delhi Police, Promotion & Confirmation Rules, 1980, incase of promotion. The composition of the DPC is as under- | |
| Chairman-One Addl. C.P.Members-Two DCsP. | |||
| To be nominated by CP/Delhi | |||
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which U.P.S.C is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (X) | |||
| 1. | Name of the post | Fitter (Engine) (Head Constable). | |
| 2. | No. of posts | 1 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non-selection post | (i) Non-selection when the post is filled by promotion, and | |
| (ii) 'Not applicable' when the post is filled through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruitment | Between 25-35 years, relaxable upto 40 yrs. for SC/ST anddepartmental candidates, for Ex-servicemen as per GOI's orderissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruitment | (a) Matriculation or equivalent. | |
| (b) Fitter's Diploma from any Govt, recognised TechnicalInstitute, with one year practical experience. | |||
| OR | |||
| Certificate from a Govt, technical Institute with 2 yearspractical experience in the maintenance/ Charging of Engine andGenerator. | |||
| (c) The candidate should be of sound health free from disease,defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruitment's will apply in the case of promotees. | No | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment-whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/transfer/deputation gradesfrom which promotion/ deputation/ transfer to be made. | Promotion from amongst confirmed Workshop Head (Constable)with 5 years service in the grade. | |
| 13. | If a DPC exists, what is its composition? | (i) Group 'C' DPC (List 'B' Technical) as provided in rule 8of the Delhi Police (Promotion & Confirmation) Rules, 1980 incase of promotion. | |
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XI) | |||
| 1. | Name of the post | Fitter Electrician (Head Constable) | |
| 2. | Number of posts | 24 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non-selection post. | (i) 'Non-selection' if the post is filled by promotion, and | |
| (ii) 'Not applicable' if the post is filled through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | Between 25-35 years, relaxable upto 40 years for SC/ST anddepartmental candidates. For Ex-servicemen as per Govt, ofIndia's order issued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Middle pass. | |
| OR | |||
| Grade II Electrician from any Govt, department, with minimum 2years practical experience. | |||
| (c) The candidate should be of sound health free from disease,defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | No. | |
| 10. | Period of probation, if any | Two years | |
| 11. | Method of recruitment whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled b various methods. | By promotion failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation,grades from which promotion/ deputation or transfer to be made. | Promotion from amongst confirmed Workshop Head (Constables)with 5 yrs. experience in the grade. | |
| 13. | If a DPC exists what is its composition? | (i) Group 'C' DPC (List 'B') (Technical) as provided in Rule 8of the Delhi Police promotion and confirmation Rules, 1980.Thecomposition of DPC is as under- | |
| Chairman-One Addl. C.P.Members-Two DCsP | |||
| (To be nominated by C.P. Delhi). | |||
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B(XII) | |||
| 1. | Name of the post | Draftsman (Head Constable) (Tracer) | |
| 2. | Number of post | One | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 32000-85-4900. | |
| 5. | Whether selection post or non-selection-post | Not applicable. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972? | No | |
| 7. | Age limit for direct recruits. | Between 18-25 years, relaxable upto 30 years for SC/STs anddepartmental candidates. for Ex-servicemen, as per GOI's ordersissued from time to time | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Matriculation or equivalent. | |
| (b) Draftsman diploma from a recognised Institution. | |||
| (c) The candidates should for sound health free from disease,defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees | Not applicable. | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment, whether by direct, recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation,grades from which promotion/ deputation transfer to be made. | Not applicable. | |
| 13. | If a DPC exists, what is its composition. | Selection Board as provided in Rule 8 of these rules. | |
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XIII) | |||
| 1. | Name of the post | Mask Lasker (Head Constable). | |
| 2. | Number of posts | Two | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non selection post or non-selectionpost. | Not applicable. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits | Between 25-35 years, relaxable upto 40 yrs. for SC/STs anddepartmental candidates, for Ex-servicemen, as per GOI Ordersissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Middle pass. | |
| (b) Minimum 2 yrs. experience in the assembly or erection,repair & painting of high steel structures. | |||
| (c) The candidate should have good physique and trg. andcapacity to climb high masts, carry out erection/repair work etc. | |||
| (d) Mechanical sense in respect of assembly and installationof mast. | |||
| (e) Sufficient knowledge about handling of mast installationand erection etc. | |||
| (f) Knowledge of alignment procedure determination andadjustment of guy tension. | |||
| (g) The candidate should be of sound-health, free fromdisease, defect or deformity. | |||
| (h) Better eye 6/6 without glasses, Worse eye 6/-36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruitment will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Two years | |
| 11. | Method of recruitment whether by direct recruitment or bypromotion/ deputation/ transfer and percentage of vacancies to befilled by various methods. | By direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation,grades from which promotion/ deputation/ transfer to be made. | Not applicable. | |
| 13. | If a DPC exists what is its composition | Selection Board as provided in Rule 8 of these rules. | |
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XIV) | |||
| 1. | Name of the post | Telephone Exchange Operator (Head Constable.) | |
| 2. | Number of posts | 17 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non-selection post | (i) Non-selection, is the post if filled by promotion, and Notapplicable, when the post is filled through direct recruitment. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | No. | |
| 7. | Age limit for direct recruits | Between 18-25 years, relaxable upto 30 years for SC/STs anddepartmental candidates. For Ex-servicemen as per GOI's ordersissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits | (a) Matriculate. | |
| (b) Certificate holder of P & T Departmental having passedTelephone Exchange Operators Course. | |||
| OR | |||
| At least 2 yrs. practical experience on 50/100 lines PBX/PABXBoards. | |||
| (c) The candidates should be of sound health, free fromdisease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/38 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruitment's will apply in the case of promotees. | No. | |
| 10. | Period of probation, if any. | Two years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ deputation/ transfer and percentage of the vacanciesto be filled by various methods. | By promotion failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputationgrades from which promotion/ deputation / transfer to be made. | Promotion from amongst confirmed Constable,s with 5 years'service/ experience on 50/100 lines PBX/PABX Board as onOperator. | |
| 13. | If a DPC exists, what is its composition. | (i) Group 'C' DPC (List 'B' Technical) as provided in Rule 8of the Delhi Police (Promotion & Confirmation) Rules, 1980,in case of promotion. | |
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XV) | |||
| 1. | Name of the post | Workshop Head (Constable) | |
| 2. | No. of posts | 10 | |
| 3. | Classification | Group 'C (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 2750-70-3800-75-4400. | |
| 5. | Whether selection post or non-selection post | Not applicable. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Not applicable. | |
| 7. | Age limit for direct recruits. | Not applicable. | |
| 8. | Educational and other qualifications required for directrecruits. | Not applicable. | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any. | Not applicable. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By transfer. | |
| 12. | In case of recruitment by promotion/ transfer/ deputationgrades from which promotion/ deputation/ transfer to be made | From amongst Matriculate Constables of Delhi Police Deptt. | |
| 13. | If a DPC exists, what is its composition. | Not applicable. | |
| 14. | Circumstances in which UPSC i to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XVI) | |||
| 1. | Name of the post. | Supervisor (Stores) (Sub-Inspector) | |
| 2. | Number of posts | Four. | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 5500-175-9000. | |
| 5. | Whether selection post or non-selection post. | Non-selection. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Not applicable. | |
| 7. | Age limit for direct recruits. | Not applicable. | |
| 8. | Educational and other qualifications required for directrecruits. | Not applicable. | |
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Not applicable. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion/ transfer/ deputation and percentage of the vacanciesto be filled by various methods. | Not applicable. | |
| 12. | In case of recruitment by promotion / transferred /deputation, grades from which promotion/deputation transfer. | Promotion from amongst confirmed Storeman (Tech). (A.S.I.)with 6 yrs. service in the grade. | |
| 13. | If a DPC exists, what is its composition. | Group 'C' DPC (List 'E') (Technical) provided in Rule 8 of theDelhi Police (Promotion & Confirmation) Rules, 1980.Thecomposition of DPC is as under- | |
| Chairman-One Addl. C.P. | |||
| Members-Two DCsP | |||
| (To be nominated by CP/Delhi) | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment | Not applicable. | |
| 17-B (XVII) | |||
| 1. | Name of the post | Storeman (Technical) (ASI) | |
| 2. | Number of posts | 17 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 4000-100-6000 | |
| (ASI till they draw their pay less than Rs. 1560 and SI as andwhen their, pay reaches at the stages of Rs. 1560) | |||
| 5. | Whether selection post or non-selection post | (i) Non-selection post, if the post is filled by promotion,and | |
| (ii) Not-applicable when the post is filled through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruitment's. | Between 25-35 yrs. relaxable upto 40 yrs. for SC/STs anddeptt. candidates For Ex-serviceman as per GOI's orders issuedfrom the time time. | |
| 8. | Educational and other qualifications required for directrecruitments. | (a) Matriculation or equivalent. | |
| (b) 5 years practical experience in indenting, accounting,storage and issue of Radio Stores of all types. | |||
| (c) The candidate should be of sound health, free fromdisease, defect and deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 636 correctedwith glasses to - 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruitment will apply in the case of promotees. | No | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment whether by direct recruitment or bypromotion/deputation/ transfer & percentage of the vacanciesto be filled by various methods. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer-deputation,grades from which promotion transfer/ deputation to be made. | Promotion from amongst confirmed Store Clerk (HC) with 5 yearsservice in the grade. | |
| 13. | If a DPC exists what is its composition | (i) Group 'C' DPC (List 'D') (Technical) as provided in Rule 8of the Delhi Rule Police (Promotion & Confirmation) Rules,1980, in case of promotion. | |
| (ii) Selection Board as provided in Rule 8 of these rules, incase of direct recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XVIII) | |||
| 1. | Name of the post | Store-Clerk (Head Constable) | |
| 2. | Name of Posts | 26 | |
| 3. | Classification | Group 'C' (Non-gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non-selection post. | Not applicable. | |
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes | |
| 7. | Age limit for direct recruits. | Between 20-35 years relaxable upto 40 years for SC/ST anddepartmental candidates. For Ex-servicemen as per GOI's ordersissued from time to time. | |
| 8. | Educational and other qualifications required for directrecruits. | (a) Matriculation or equivalent. | |
| (b) Minimum 2 years experience in accounting and indentingradio spare parts. | |||
| (c) Should preferably be able to type @ 25 words per minute inEnglish typewriting. | |||
| (d) The candidate should be of sound, health, free fromdisease, defect or deformity. | |||
| (e) Better, eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and educational qualifications prescribed fordirect recruits will apply in the case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Method of recruitment, whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various methods. | By direct recruitment | |
| 12. | In case of recruitment by promotion / transfer / deputation,grades from which promotion / transfer / deputation to be made. | Not applicable. | |
| 13. | If a DPC exists, what is its composition. | Selection Board as provided in Rule 8 of these rules. | |
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment. | Not applicable. | |
| 17-B (XIX) | |||
| 1. | Name of the post | Head Const. (Carpenter) (Communication). | |
| 2. | Number of posts | One. | |
| 3. | Classification | Group 'C' (Non-Gazetted) (Technical) | |
| 4. | Scale of pay | Rs. 3200-85-4900. | |
| 5. | Whether selection post or non-selection post. | (i) Non-selection, if the post is filled by promotion, and | |
| (ii) Not applicable, when the post is filed through directrecruitment. | |||
| 6. | Whether benefit of added years of service admissible underRule 30 of the CCS (Pension) Rules, 1972. | Yes. | |
| 7. | Age limit for direct recruits. | 18-30 years, relaxable upto 35 years for SC/ST anddepartmental candidates. For Ex-serviceman as per GOI's orderissued from time to time. | |
| 8. | Educational and other qualification required for directrecruits. | (a) Middle pass. | |
| (b) Three years experience in the trade | |||
| OR | |||
| ITI Certificate holder with one year experience. | |||
| (c) The candidate should be of sound health, free fromdisease, defect or deformity. | |||
| (d) Better eye 6/6 without glasses. Worse eye 6/36 correctedwith glasses to 6/9 or 6/12 without glasses (both eyes). | |||
| 9. | Whether age and edu. qualifications prescribed for directrecruits will apply in case of promotees. | Not applicable. | |
| 10. | Period of probation, if any | Two years. | |
| 11. | Methods of recruitment whether by direct recruitment or bypromotion or by deputation/ transfer & percentage of thevacancies to be filled by various method. | By promotion, failing which by direct recruitment. | |
| 12. | In case of recruitment by promotion/ transfer/ deputation,grades from which promotion/ deputation/ transfer to be made. | Promotion from amongst confirmed constable of Delhi Policewith 3 years experience as carpenter or ITI certificate in thetrade with 1 year experience. | |
| 13. | If a DPC exists, what is its composition. | (i) Group 'C' DPC (List-B) (Technical) as provided in Rule 8of the Delhi Police (Promotion & Confirmation) Rules, 1980 incase of promotion. | |
| (ii) Selection Board as provided in Rule 8 of these rules incase of direct-recruitment. | |||
| 14. | Circumstances in which UPSC is to be consulted in makingrecruitment | Not applicable.] |
18. Recruitment to the Post of Junior Research Officer/ Draftsman.
- Selection of candidates for appointment for the post of Junior Research Officers, draftsman, etc. shall be made through Employment Exchange subject to usual reservations for Scheduled Caste/Scheduled Tribes and other Categories as prescribed by Government from time to time. In case candidates of requisite qualifications cannot be found from employment Exchange, the vacancies shall be advertised cannot be found from employment Exchange, the vacancies shall be advertised and selection made by a Departmental Selection Committee to be constituted by the Commissioner of Police under Rule 8 of these Rules. The candidates selected by the Selection Board shall be appointed temporarily on probation for two years as in Rule 5(e) after they been declared medically fit and their character antecedents have been verified as good. Age, qualifications etc. for these posts shall be as under-| (I) Junior Research Officer (Inspector) | ||
| 1. | Age on date of appointment | Upto 35 years: relaxable upto 40 years |
| (i) In case of Scheduled Caste/Scheduled Tribes. | ||
| (ii) for departmental candidates and other Governmentservants. | ||
| 2. | Qualification | (a) Master's degree in statistics, Mathematical Statistics orequivalent degree in Maths, Economics, Commerce, Physics,Sociology or Criminology with at least one subject on GeneralStatistics from a recognised University. |
| (b) 3 years' experience in research involving collection,compilation, analysis and interpretation of statistical data. | ||
| (c) Desirable: (i) 2 years post-graduate diploma in Statisticsfrom a recognised University or equivalent except in the case ofperson with Master's degree in Statistics, MathematicalStatistics, | ||
| (ii) Experience in electronics date processing and analyst ofcrime, criminal statistics will be preferred. | ||
| 3. | Health | The candidate should be of sound health free from disease/defect/debility. |
| 4. | General Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes) |
| 5. [ [[Added by Notification No. F-10-14-81 H(P)/Estt.dated 30.6.1981.]] | whether age and qualifications prescribed for the directrecruitments will apply in cases of promotion | Age-No.Qualifications-yes] |
| 6. | Method of recruitment whether by promotion or by directrecruitment or by deputation/ transfer. | By promotion failing which by transfer/deputation/failingwhich by direct recruitment. |
| 7. | In case of transfer/promotion / deputation, grade from whichtransfer/promotion / deputation to be made | (i) Promotion shall be made from SI (statistician) having auniversity degree in Science, Maths, Arts, Commerce/Economics andPsychology. |
| (ii) Transfer/Deputation shall be from the person serving inequivalent grade or in the grades of Rs. 435-600 or Rs. 425-700or Statistical Assistant/Statistician in Delhi Admn. Govt, ofIndia. | ||
| (II) DRAFTSMAN (SUB-INSPECTOR) | ||
| 1. | Age on the date of appointment | 18 to 25 years. Relaxable upto 30 years. |
| (i) in case of Scheduled Caste/Scheduled Tribes. | ||
| (ii) for departmental candidates and other governmentservants. | ||
| 2. | Qualification | (a) Higher secondary or equivalent. |
| (b) Diploma in Draftsman course from a recognised Institution. | ||
| 3. | Health | The candidate should be of sound health, free fromdisease/defect debility. |
| 4. | General/Physical Standard | Better eye 6/6 without glasses. Worse eye 6/36 corrected withglasses to 6/9 or 6/12 without glasses (both eyes). |
18A. (i) Recruitment to the posts of Senior Accident Service Technician
| 1. | Name of the post | Senior Accident Service Technician. | |
| 2. | No. of posts | 36 | |
| 3. | Classification and rank | Group (C) A.S.I.[till completion of 3years regular service in the grade and post of ground (C) (SI)thereafter.] [[Added by Notification No.F-10/46/83- H(P)/Estt. dated 12.6.1985.]] | |
| 4. | Scale of pay | Rs. 380-12-500 EB-15-560 | |
| 5. | Whether selection post or non-selection post. | Selection | |
| 6. | Age limit for direct recruitment | 21 to 30 years (Relaxable for Govt. servants) | |
| 7. | Education & other qualifications requiredfor direct recruit. | 21 to 30 years (Relaxable fox Govt. servants). | |
| (i) Matriculation/Higher Secondary with Science. | |||
| (ii) 3-5 years' experience in maintenance ofcardiopulmonary function of resuscitation machine Administrationof I.V. Fluids. | |||
| 8. | Whether age and educational qualificationprescribed for the direct recruits will apply in the case ofpromotion | EducationalQualification-'Yes'Age-'No' | |
| 9. | Period of probation, if any | 2 years for direct recruits. | |
| 10. | Method of recruitment whether by direct or bypromotion or deputation or transferred and percentage ofvacancies to be filled by various methods. | By transfer/promotion failing which by thedirect recruitment. | |
| 11. | In case of recruitment by promotion/deputation/transfer to be made | Transfer-A.S.Is. of Delhi Police who areMetric/Hr. Secondary with science subject. | |
| Promotion- (i) Accident Service Technicians inthe scale of Rs. 260-350 with 2 years regular service in thegrade(ii) Head constables of Delhi Police who are Metric/Hr.Secondary with Science subject with 2. years regular service inthe grade. | |||
| 12. | If a D.P.C. exists, what is its composition | Group 'C' D.P.C. | |
| 13. | Circumstances under which UPSC is to beconsulted in making recruitment. | N.A. |
| 1. | Name of the post | Accident Service Technician. | |
| 2. | No. of posts | 36 | |
| 3. | Classification and rank | Group 'C' (Head Constable) | |
| 4. | Scale of pay | Rs. 260-6-326-EB-8-350. | |
| 5. | Whether selection post or non-selection post | Selection | |
| 6. | Age limit for direct recruitment | 18-25 years (Relaxable) for Government servants | |
| 7. | Educational & other qualifications requiredfor direct recruits. | (i) Metric/Higher Secondary with science. | |
| (ii) 2 years experience in first aid andresuscitation measures e.g. control of bleeding, maintenance ofCardiopulmonary function, etc. | |||
| 8. | Whether age and educational qualificationsprescribed for the direct recruits will apply in the case ofpromotion | EducationQualification-Yes.Age-No. | |
| 9. | Period of probation, if any | 2 years for direct recruits. | |
| 10. | Method of recruitment whether by direct or bypromotion or deputation/transfer and percentage of vacancies tobe filled by various methods. | By transfer/promotion failing which by directrecruitment. | |
| 11. | In case of recruitment by promotion/ deputation/transfer grades from which promotion /deputation/transfer to bemade. | Transfer: Head Constable of Delhi Police who areMatric/Higher Secondary with science. | |
| Promotion: Constables of Delhi Police who areMatric/Higher Secondary with science subjects. | |||
| 12. | If a D.P.C. exists, what is its composition | Group 'C' D.P.C. | |
| 13. | Circumstances under .which U.P.S.C. is to beconsulted in making recruitment. | N.A. |
2. Police personnel appointed to these posts will be eligible for transfer to their cadre before confirmation but for earning promotion in the cadre they shall have to pass the prescribed courses or get their names admitted to respective promotion lists.
3. The qualifications regarding experience is relaxable at the discretion of the competent authority in the case of candidates belonging to SC/STs, if any, stage of selection the competent authority is of the opinion that sufficient number of candidates from these communities possessing the requisite experience are not likely to be available to fill up the vacancies reserved for them.
4. Age limit prescribed for direct recruitment is also relaxable for SC/ST Candidates and other special category of persons as is admissible under the Govt, of India's instructions issued from time to time.
19. Appointment of Trakers.
- 1. Professional trakers may be recruited as constable upto the age of 35 years. The height standard prescribed for constables shall not be obligatory in the case of trakers but they should be of sound health, good character and medically fit.Men enlisted as trakers shall not be promoted or transferred for general police duties unless they are thoroughly qualified for such duties.20. Appointment of Bandsmen.
2. Selected bandsmen/buglars shall receive training in P.T. and parade along with other recruits. They shall also be imparted training in elementary law and procedure. In addition they shall practice instruments under the Band Master of Brass Band, Pipe Bands, for a period of 3 months each, by rotation.
20A. (i) Recruitment to the Post of ASI (Finger Print Bureau)
| (1) | Name of the Post | ASI (Finger Print Bureau) (Tech.) | |
| (2) | No. of posts | 20 | |
| (3) | Classification | Group 'C' post, non-gazetted (Tech.). | |
| (4) | Scale of pay | Rs. 330-8-370-10-400-EB-10-480. | |
| (5) | Whether Selection post or non-selection post | Non-selection post. | |
| (6) | Whether benefit of added years of serviceadmissible under rule 30 of CCS (Pension) Rules, 1972. | Not applicable. | |
| (7) | Age limit for direct recruitment | Between 18-25 years, relaxable by 5 years forSC/ST, Ex-service-men as per GOI's instructions issued from timeto time. No age bar for serving Govt, servant. | |
| (8) | Educational & other qualifications requiredfor direct recruits | Graduate in Science with Physics or Chemistry orMaths or Zoology or Anthpropology. | |
| Or | |||
| Hr. Secondary with Science/Maths and havingserved for 3 years any Finger Print Bureau. | |||
| Or | |||
| C.F.S.L. or F.S.L. dealing with Finger PrintScience or Single Digit Selection of C.R.O. | |||
| Or | |||
| Serving Hd-Constables of Single digit Section offinger Print Bureau with at least 5 years service in the grade &2 years experience of the trade. | |||
| (9) | Whether Age & Educational qualificationsprescribed for the direct recruits will apply in the case ofpromotion. | No. | |
| (10) | Period of probation, if any | Two years. | |
| (11) | Method of recruitment whether by directrecruitment or b promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By direct recruitment/Deputation. | |
| (12) | In case of recruitment by promotion/transfer ondeputation, grades from which promotion/deputation/transfer to bemade. | Deputation: From serving serving ASIs. or HCswith five years service in the grade or equivalent pay scaleposts in any State/Finger Print Bureau/C/F.S.L./F.S.L. | |
| (13) | If a D.P.C. exists what is its composition | Group 'C' D.P.C. | |
| 1. Addl. C.P.-Chairman. | |||
| 2. Two DCP-Member.(To be nominated’bythe CP Delhi). | |||
| 3. To Finger Print Expert Member of the Statusof DCP shall be co-opted as ex-officio member from any of theState Finger Print Bureau of from C.F.S.L. | |||
| (14) | Circumstances under which UPSC is to beconsulted in making recruitment. | N.A. |
| (1) | Name of the post | S.I. (Finger Print Bureau) Tech. | |
| (2) | No. of posts | 14 | |
| (3) | Classification | Group 'C' post, Non-gazetted (Tech). | |
| (4) | Scale of Pay | Rs. 425-15-530-EB-15-560-20-600. | |
| (5) | Whether selection post or non-selection | Selection Post | |
| (6) | Whether benefit of added years of serviceadmissible under rule 30 of CCS (Pension) Rules, 1972. | N.A. | |
| (7) | Age limit for direct recruitment | Between 18-25 years relaxable by 5 years forSC/ST, Ex-servicemen as per GOI's instructions issued from timeto time. No age bar for serving Govt. Servants. | |
| (8) | Educational and other qualifications requiredfor direct recruits | (i) B.A. or B.S.c. with one subject as Physicsor Chemistry or Maths or Zoology or Anthropology. | |
| (ii) One year course from any Finger PrintBureau with 2 years practical training in F.P.B./ C.F.S.L./F.S.L. | |||
| (iii) Having passed the examination of All IndiaBoard of Finger Prints Expert. | |||
| (9) | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotees. | No. | |
| (10) | Period of probation, if any | 2 years. | |
| (11) | Method of recruitment whether by directrecruitment or by promotion or by deputation/transfer andpercentage of the vacancies to be filled by various methods. | By promotion/Deputation/Direct recruitment | |
| (12) | In case of recruitment by promotion/transfer ondeputation/grades from which promotion/deputation/transfer to bemade | (i) Promotion: From the serving ASIs in FingerPrint Bureau with minimum 5 years service in the grade. | |
| (ii) Deputation: From serving ASIs with 5 yearsor those having equivalent pay scale posts, in other State FingerPrint Bureau/C.S.F./F.S.L. | |||
| (13) | If a D.P.C. exists what is its composition | Group 'C' D.P.C. | |
| 1. Addl. C.P.-Chairman. | |||
| 2. Two DcsP-Members.(To be nominated byC.P./Delhi). | |||
| 3. A Finger Print Expert of the status of DCPshall be co-opted as ex-officio member from any of the StateFinger Print Bureau or from C.F.S.L. | |||
| (14) | Circumstances in which UPSC is to be consultedin making recruitment. | N.A. |
| (1) | Name of the post | Inspector (Finger Print Bureau). | |
| (2) | No. of Posts | 2 | |
| (3) | Classification | Group 'C' Post, non-gazetted (Tech.) | |
| (4) | Scale of pay | Rs. 550-25-750-EB-30-900 | |
| (5) | Whether Selection Post on non-selection post | Non-selection post. | |
| (6) | Whether benefit to added year of serviceadmissible under Rule 30 of CCS (Pension) Rules, 1972. | N.A. | |
| (7) | Age limit for direct recruitment | N.A. as direct recruitment is not a method offilling up the post. | |
| (8) | Educational and other qualifications requiredfor direct recruits. | N.A. | |
| (9) | Whether age and educational qualificationsprescribed for direct recruits will apply in the case ofpromotion. | N.A. | |
| (10) | Period of probation, if any | N.A. | |
| (11) | Method of recruitment whether by Directrecruitment or by promotion or by deputation/transfer &percentage of the vacancies to be filled by various methods. | By Promotion/deputation. | |
| (12) | In case of recruitment by promotion/ transfer/deputation on, grade from which promotion/ deputation/ transferto be made. | (i) Promotion,-From amongst the serving SI'sin Delhi Police Finger Print Bureau with at least six yearsservice in the grade. | |
| (ii) Deputation.-From amongst the servingSi's with six years of service or those having equivalent payscale posts in the State Finger Print Bureau/C.F.S.L. | |||
| (13) | If a DPC exists what is its composition | 1. C.P. Delhi- Chairman. | |
| 2. Two Addl. CP.-Members. | |||
| 3. Finger Print-Member. | |||
| Expert of the Status of Addl. C.P/DCP shall beco-opted as ex-officio member from any of the State Finger PrintBureau or from C.F.S.L. | |||
| (14) | Circumstances in which U.P.S.C. is to beconsulted in making recruitment. | N.A. |
21. Certificate of appointment.
- {1) As prescribed in Section 13 of the Delhi Police Act, 1978, every enrolled police officer i.e. constable to Inspector shall, on enrollment, be given a certificate of appointment in form No. 'F'. He shall sign its receipt in his character roll. Such certificate shall be signed by the officer empowered to make the appointment.22. [ [Substituted Rule 22 by Notification No. F. 13/21 /2002-Home(P)/Estt. 2201-04, dated 7.5.2003.]
Seniority in the rank of upper and lower subordinate shall be initially reckoned from the date of first appointment, and officer of subordinate rank promoted from a lower rank being considered senior to persons appointed direct to the same rank on the same day. The seniority of direct recruits in all ranks except Sub-Inspectors (Executive) appointed as a result of some examination or selection shall be reckoned by the order of merit determined by the Selection Board and in case no order of merit is indicated by the age of candidates, the oldest being placed senior-most and the youngest the junior-most. The inter-seniority of directly recruited Sub-Inspectors (Ex.) shall be fixed, on the basis of total of marks obtained by them in the Staff Selection Commission Examination/Interview as well as in the final examination held at Police Training School/College.]23. Correct recording of date of birth.
24. Medial examination of candidates.
25. Verification of character and antecedents.
- (z) Every candidate shall, before appointment, produce an attestation form, duly certified by two gazetted officer, testifying that the candidate bears a good moral character and they are not aware of anything adverse against hi. The candidate may be provisionally enrolled pending verification of his character and antecedents which shall be done by making a reference to the concerned police station. Standing instructions in this regard laying down the procedure for getting such verifications shall be issued by the Commissioner of Police.26. Other conditions of service and residuary mattes.
27. Recruitment through Employment Exchange.
- All vacancies which are not filled through the .Union Public Service Commission or by competitive examination or by departmental promotion or transfers should invariably be notified in good time to the Employment Exchange.27A. [ Relaxation of upper age limit for departmental candidate. [Rule 27-A, added by Notification No. F/67/83 Home (P) Estt, dated 15-11-1985.]
- Relaxation of upper age limit of all departmental candidates for direct recruitment against Group 'C' and 'D' posts of Police Departmental shall be as follows-35. years in the case of general candidate and 40 years in the case of candidates belonging to Scheduled Caste/Scheduled Tribes Candidates.]
28. Enlistment of ex-soldiers, ex-policemen and reservists.
29. Enrolment of Police pensioners.
30. Power to relax.
- When the Administrator is of the opinion that it is necessary or expedient so to do, he may, by order, for reasons to be recorded in writing, relax any of the provisions of these Rules with respect to any class, category of persons or posts or, in an individual case.31. Appointment of Special Police Officers.
| Police Depart | Delhi |
| "Certificate ofAppointment"ofSpecial Police Officers | |
| Certified that | Passport sizephotograph to be Attested by Dy. Commissioner of Police of thearea concerned.Signature of SpecialPolice Officer.Attestation by Deputy Commissioner of Police ofDisst. Concerned. |
| Shri .................. | |
| S/o ........... | |
| R/o ............... | |
| Whose photographs appear at page 2 of this certificate, hasbeen appointed as a Special Police Officer under Section 17 ofthe Delhi Police Act, 1978, and vested with the powers, privilegeand immunities of a police officer with effectfrom............... This appointment shall be valid..............upto | |
| ….....................................................................................................................................................................................................….....................................................................................................................................................................................................…..................................................................................................................................................................................................... |
32. Repeal & Savings
- All provisions contained in the Punjab Police Rules as applicable to the Union territory of Delhi, relating to appointments and recruitment of employees are hereby repealed, subject to the provisions as contained in the proviso to sub-Section (1) and (2) of Section 149 of the Delhi Police Act, 1978.[By order in the name of Administratorof the Union Territory of Delhi] [Inserted by Notification N.F. 5/15/82-Home (P) Estt, dated 2.5.1983.].AppendixPoints to be observed by Medical Officers in examining candidates for recruitment to the Delhi Police are indicated in the following paragraph.Medical Officer will satisfy themselves regarding each candidate on the following points in the order given. If a disqualifying defect is notified the recruit will be rejected without further examination and appropriate entries made in the 'Recruits Register. Each eye must have a full of vision as tested by hand movements.| Better eye | Worse eye | Near vision |
| 6/6 Without glasses | 6/36 corrected with glasses to 6/9. | J-2 |
| 6/12 without glasses (both eyes). |
| Sl. No. | Nomenclature of course | Year | Remark |
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......................................................................................................................................................................Promotion List| Sl. No. | Nomenclature of list | O.B.No | Order No./Dt. | Remarks |
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......................................................................................................................................................................Promotion Confirmation| Sl. No. | O.B. No. | {| |
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......................................................................................................................................................................| Decoration/Rewards | Nature of reward | Remarks |
| 'A' Police Medals | ||
| O.B. NO. |
| 'B' Commendation Certificates. | ||||
| Year | Commendation Roll | Commendation Certificate | Commendation Card Class-I Class-II | Cash Reward |
| 1980.......................................................................................................................................................................1981.......................................................................................................................................................................1982.......................................................................................................................................................................1983.......................................................................................................................................................................1984.......................................................................................................................................................................1985.......................................................................................................................................................................1986.......................................................................................................................................................................1987.......................................................................................................................................................................1988.......................................................................................................................................................................1989.......................................................................................................................................................................1990.......................................................................................................................................................................1991.......................................................................................................................................................................1992.......................................................................................................................................................................1993.......................................................................................................................................................................1994.......................................................................................................................................................................1995.......................................................................................................................................................................1996.......................................................................................................................................................................1997.......................................................................................................................................................................1998.......................................................................................................................................................................1999.......................................................................................................................................................................2000.......................................................................................................................................................................2001.......................................................................................................................................................................2002.......................................................................................................................................................................2003.......................................................................................................................................................................2004.......................................................................................................................................................................2005.......................................................................................................................................................................2006.......................................................................................................................................................................2007.......................................................................................................................................................................2008.......................................................................................................................................................................2009.....................................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| Sl. No. | Place | From | To |
1. State your name in full (in block letters).................................
2. State your age and place of birth..................................................
3. (a) Have you ever had small-pox inter-mittent or any other fever, enlargement or suppression glands, spitting of blood, asthma, heart disease, lung disease, fainting attacks, rheumatism, appendicitis,........................................... i....
Or4. When were you last vaccinated?.................................................
5. Have you or any of your near relation been affected with consumption, scrofula, gout, asthama, fits, epilepsy or insanity?................................
6. Have you suffered from any form of nervousness due to over work or any other cause?..............................................................
7. Have you been examined and declared unfit for Government service by a Medial Officer/Medical Board, within the last 3 years?.........................................................
8. Furnish the following particulars, concerning your family.
| Father’s age, if living & state of health | Father’s age at death and cause of death | No. of brothers living, their ages and state of health | No. of brothers dead their age at death and cause of death |
| Mother’s age if living and state of health | Mother’s age at death and cause of death | No. of sisters living, their ages and state of health | No. of sisters dead, their ages at death and cause of death. |
| 1. | General Development, | Good............... Fair............ Poor............. | ||||
| 2. | Nutrition | Thin | Average | Obesed | ||
| 3. | Height (without shoes).................... | Weight................................ | ||||
| 4. | Chest Weight.............................. | When?................................. | ||||
| 5. | Any recent in weight...................... | Temperature........................... | ||||
| 6. | Girth of Chest: | |||||
| (a) After full inspiration.............................. | ||||||
| (b) After full expiration.............................. | ||||||
| 7. | Skin: Any disease. | |||||
| 8. | Eyes: | |||||
| (1) Any disease. | ||||||
| (2) Night blindness. | ||||||
| (3) Defect in colour vision. | ||||||
| (4) Field of vision. | ||||||
| (5) Funds examination. | ||||||
| (6) Visual acuity. | ||||||
| Acuity of vision | Strength of Glasses | |||||
| Named Eye. | With Glasses | Sp. | Dy. | Axis | ||
| Distant | R.E. | |||||
| L.E. | ||||||
| Near vision | R.E. | |||||
| L.E. | ||||||
| 9. | Ears | |||||
| Inspection...................................Hearing, | Right ear...................... | |||||
| Left ear........................ | ||||||
| 10. | Glands...............................................Thyroid............................... | |||||
| 11. | Condition ofteeth...................................................................... | |||||
| 12. | Respiratory system. Does physical examination reveal anythingabnormal in the respiratory organ? If yes, explain fully.............................................................................................................. | |||||
| 13. | Circulatory System. | |||||
| (a) Heart | Any organic Lesions? | |||||
| Rate | Standing | |||||
| After hopping 25times....................................................................................................................... | ||||||
| After hopping for 2minutes.................................................................................................................. | ||||||
| (b) Blood pressure..........................Systolic..................................................................................... | ||||||
| Diastolic...................................................................................................................................... | ||||||
| 14. | Abdomen: | |||||
| Girth...........................Tenderness...........................Hernia............................................................... | ||||||
| (a) Palpable: Liver.......................Spleen....................... Kidneys...........................Tumor......................................... | ||||||
| (b) Hemorrhoids..............................Fistula........................................................ | ||||||
| 15. | Nervous System. | |||||
| Indications of nervous bromental disabilities. | ||||||
| 16. | Loco-Motor System: or anyabnormality....................................................................................................... | |||||
| 17. | Urinary System : | |||||
| Any evidence of Hydrocele, Vericoaleetc.................................................................................................... | ||||||
| 18. | Urine Examination: | |||||
| (a) Physical appearance: | ||||||
| (b) Sp. Gr. | ||||||
| (c) Aib. min | ............................. | |||||
| (d) Sugar | ............................. | |||||
| (e) Castro | ............................. | |||||
| (f) Cells | ............................. | |||||
| 19. | Report of Screening/X-ray: | |||||
| Examination of Chest: | ||||||
| 20. | is there anything in the health of the candidate likely torender him/her unfit for the efficient discharge of his/herduties in the service for which he/she is a candidate? | |||||
| 21. | (1) Fit...................................... Medicalcertificate in duplicate enclosed | |||||
| (2) Unfit on account of | ||||||
| (3) Temporarily unfit on account of |
| Police Department | Union Territory of Delhi, |
| No.................................Rank.............................CertifiedthatShri...............................S/o................................ | Passport Sizephotograph duly attested by issuing authority.Signature ofthe holder of certificateAttestation by issuing authority..... |
| has been appointed as a member of Delhi Police with........effect from...... under the Delhi Police Act, 1978 and is vestedwith the powers, functions, privileges and immunities of a PoliceOfficer, under the said Act.......... |
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