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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Odisha - Subsection

Section 178(4) in The Orissa Motor Vehicles Rules, 1993

(4)The Constables. Motor Vehicles (Enforcement) shall wear the following uniform and badges ;
(i)Khaki shirts of Police pattern;
(ii)Khaki shirts of Police pattern;
(iii)Twill (Khaki);
(iv)Peshawari Chappal (Black);
(v)Flat brass button with inscription "O.M.V.D.";
(vi)Shoulder badges at the base of shoulder's strap with letters "O.M.V.D." in white metal;
(vii)Leather belt (dark brown);
(viii)Brass belt plate with inscription "Orissa Motor Vehicles Department";
(ix)Pugree consisting of Pugree (red), Kullah (red), green fringe;
(x)Short Lathi;