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State of Odisha - Section

Section 178 in The Orissa Motor Vehicles Rules, 1993

178. Uniform and badges.

(1)The Additional Commissioner, Transport (Enforcement), the Assistant Transport Commissioner (Enforcement), Inspector of Motor Vehicles, Traffic Inspector, Traffic Sub-Inspector and Junior Inspectors of Motor Vehicles shall wear the following uniform and badges, namely :-
(A) Uniform to be worn Officer with Designation
(i) (a)Khaki peaked cap or khaki turban with a badge as specifiedin the Fifth Schedule. Additional Commissioner Transport (Enforcement) AssistantTransport Commissioner (Enforcement) and Inspector of MotorVehicles.
  (b) Khaki hat beret or turban with the above monogram. Traffic Inspector, Traffic Sub-Inspector and Junior Inspectorof Motor Vehicles.
(ii) Coat (open collar) or bush shirt all in Khaki of policepattern. All Officers
(iii) Shirts or trousers of police pattern in Khaki colour. All Officers
(iv) Cross belt of the police pattern of dark brown leather withsilver fittings. All Officers
(v) Blue tie Additional Transport Commissioner (Enforcement) AssistantTransport Commissioner (Enforcement) and Inspector of MotorVehicles
(vi) Whistle and blue whistle Cord All Officers
(vii) Khaki stockings of socks All Officers
(viii) Brown shoes All Officers
(ix) Silver, slated button as prescribed in the Fifth Schedule. All Officers
(B) Badges to be worn  
(i) The State Emblem (i) Additional Commissioner Transport (Enforcement).
(ii) If a Deputy Superintendent of Police or a Inspector of MotorVehicles of five years or more of service Three Stars. (ii) Assistant Transport Commissioner (Enforcement) andInspector of Motor Vehicles.
  If a Deputy Superintendent of Police or an Inspector of MotorVehicles between two to five years of service-Two Stars.  
  If a Deputy Superintendent of Police or an Inspector of MotorVehicles of less than two years of service-One Star.  
(iii) Three Stars with a blue ribbon Traffic Inspector or Junior Inspector of Motor Vehicles.
(iv) Two Stars with a blue ribbon Traffic Sub-Inspector
(2)The stars shall be five pointed, as shown in the Fifth Schedule and shall be of white metal and shall be slightly frosted. These shall be of 25 millimetres in diametre and shall conform to the Star of Indian pattern.
(3)Each of the officers specified under Sub-rule (1) shall also wear a shoulder badges, at the base of shoulder's strap with letters "O.M.V.D." The letters shall be of white metal and in block letters as shown in the Fifth Schedule.
(4)The Constables. Motor Vehicles (Enforcement) shall wear the following uniform and badges ;
(i)Khaki shirts of Police pattern;
(ii)Khaki shirts of Police pattern;
(iii)Twill (Khaki);
(iv)Peshawari Chappal (Black);
(v)Flat brass button with inscription "O.M.V.D.";
(vi)Shoulder badges at the base of shoulder's strap with letters "O.M.V.D." in white metal;
(vii)Leather belt (dark brown);
(viii)Brass belt plate with inscription "Orissa Motor Vehicles Department";
(ix)Pugree consisting of Pugree (red), Kullah (red), green fringe;
(x)Short Lathi;