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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(i) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(i)Part-II M.D(Hom.) Examination- Maximum marks of each subject and minimum marks required to pass shall be as under: -