Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

8.

[(1) (a) Every candidate shall prepare and submit six printed or typed copies of dissertation of not less than 10,000 words embodying his own research and contribution in advancing the knowledge in the subject to the University for approval not later than six months prior to holding of Part II examination. Provided that each candidate shall submit a synopsis of his dissertation within 12 months of his admission to the course to the University concerned through his guide (supervisor). In case of its rejection the candidate has to resubmit the synopsis to the University concerned through his guide (supervisor) in any case three months clear of I-M.D. (Hom) examination.(b)The dissertation shall be submitted to the Guide/Supervisor at least three months before the time fixed for submitting it to the University, and the guide/Supervisor shall certify that the work has not previously formed the basis for award of any post graduate degree and that the work is the record of the candidate's personal efforts and submitted to the University duly countersigned by the Guide/Supervisor.(c)The examiners appointed to conduct the examinations shall scrutinize the dissertation and jointly report whether the dissertation be accepted or rejected or may make suggestions, as they deem fit.(d)The candidate shall be allowed to appear for the Part II examination three months after the examiners accept the dissertation.Provided that the candidate, whose dissertation has not been accepted, may be permitted to resubmit the same within a period of six months and not more than one year after rejection.
(2)Every candidate seeking admission to Part II of the examination shall submit an application to the University with the following, namely: -
(a)a certificate showing that he has passed Part I Examination; and
(b)a certificate from the Principal or Head of the Institution/College (where course is imparted) about the completion of the course of studies in the subject in which the candidate seeks admission to the examination.
(c)There shall be minimum of 80% attendance to become eligible for appearing in M.D.(Hom) Part-II examination.
(3)Part II M.D. (Hom.) examination shall be held in the subject of specialty opted by the candidate at the time of admission, and shall consist of: -
(i)Part-II M.D(Hom.) Examination- Maximum marks of each subject and minimum marks required to pass shall be as under: -
(a)M.D. (Hom.) Materia Medica -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
Materia MedicaPaper IPaper II 100100 200 400 200
(b)M.D. (Hom.) Homoeopathic Philosophy -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
Homoeopathic Philosophy and Organon of MedicinePaper IPaper II 100100 200 400 200
(c)M.D. (Hom.) Repertory -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
RepertoryPaper IPaper II 100100 200 400 200
(d)M.D. (Hom.) Homoeopathic Pharmacy -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
Homoeopathic PharmacyPaper IPaper II 100100 200 400 200
(e)M.D. (Hom.) Practice of Medicine -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
Practice of MedicinePaper IPaper II 100100 200 400 200
(f)M.D. (Hom.) Paediatrics -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
PaediatricsPaper IPaper II 100100 200 400 200
(g)M.D. (Hom.) Psychiatry -
Subject Theory (Maximum marks) Practical/ Clinical including Viva-Voce Total marks Pass marks
PsychiatryPaper IPaper II 100100 200 400 200
N.B. 1. Result declared by University shall be 'Pass' or 'Fail'.N.B. 2. The student shall be declared pass if he gets minimum 50% marks each in theory and in Practical/ Clinical including viva-voce examination.
(ii)one practical/clinical examination, including Viva-Voce, in the subject of specialty, to test the candidate’s acumen and his ability and working knowledge in the practice of the specialty and there shall be four examiners together, including one Supervisor (Guide) in the subject, for examining the candidate.
Provided that all the four examiners shall jointly assess the knowledge of the candidate for recommending the result to the University as passed or failed.Provided that if all the four examiners do not arrive at consensus in assessing a student then a decision taken by three of them shall be final.
(4)The University shall give another chance to a failed student to re-appear in examination within six months.] [Substituted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]