Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Maharashtra - Subsection Section 86(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (4)No act or proceeding of the Selection Committee shall be invalidated merely by reasons for any vacancy in its membership.
