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State of Maharashtra - Section

Section 86 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

86. Selection Committee for selecting ministerial staff members of Grades A and B.

(1)The Selection Committee for selection of persons for appointment as ministerial staff members of Grades A and B. shall consist of the following members, namely : -
(i)Vice-Chancellor.
(ii)Registrar.
(iii)Comptroller.
(iv)One Registrar of the other Universities in State of Maharashtra to be nominated by Vice-Chancellor.
(v)One Comptroller/Officer of equal status dealing with financial matters from the other Universities in the State of Maharashtra to be nominated by the Vice-Chancellor.
(2)The Vice-Chancellor or in his absence the Dean of (he University shall be the ex-officio Chairman of the Selection Committee.
(3)The Registrar shall be the ex-officio Secretary of the Selection Committee. In his absence, the Vice-Chancellor shall nominate any other staff members to act as Secretary of the above Committee.
(4)No act or proceeding of the Selection Committee shall be invalidated merely by reasons for any vacancy in its membership.
(5)The member under sub-clauses (iv) and (v) of clause (1) above shall hold office for a period of one year which may be extended for a period of six months by the Vice-Chancellor.
(6)The Vice-Chancellor may nominate on the Selection Committee one management expert not necessarily working under the University as member for expert advice for selection of specific officer or personnel.