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Bombay High Court

The Special Director, Direcrorate Of ... vs Raghuramiyer Jaipur Ipl Cricket Pvt. ... on 13 September, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                  Board Sr.No.:-45

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                   FEMA APPEAL NO. 6 OF 2021

 The Special Director, Direcrorate Of                      ....PETITIONER
 Enforcement (wr)
             V/S
 Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd.               ....RESPONDENT

WITH INTERIM APPLICATION NO. 2056 OF 2020 In FEMA APPEAL 6 OF 2021 The Special Director, Direcrorate Of ....PETITIONER Enforcement (wr) V/S Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 13th September, 2023 P.C. :

Due to paucity of time, stand over to 27/09/2023. Interim order, if any, to continue till then.
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