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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Rajasthan - Subsection

Section 128(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)every runway or ramp located more than three metres above the floor or ground is provided on the open sides with suitable guardrails adequate strength.