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State of Rajasthan - Section

Section 128 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

128. Use by wheel barrows, etc.

- The employer shall ensure (at a construction site of a building or other construction work that-
(a)every runway or ramp used for wheelbarrows, handcarts or hand trucks is not less than one metre in width and is constructed of not less than fifty millimeters thick planking and is supported and braced suitably for such use;
(b)every runway or ramp located more than three metres above the floor or ground is provided on the open sides with suitable guardrails adequate strength.
Chapter - XIV Work on or Adjacent to Water