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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)where there is no such Head of the University department on the Board the Chairperson shall be elected by such of its members as arc qualified to teach post-graduate courses.