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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(4)The Head of the University Department shall be Chairperson of the Board:Provided that-
(a)where there are on the Board more than one University departments represented by its Head the Head of such University department as may be determined by the Vice Chancellor shall be the Chairperson of the Board.
(b)where there is no such Head of the University department on the Board the Chairperson shall be elected by such of its members as arc qualified to teach post-graduate courses.