Section 10(1)(b) in The Indian Museum Act, 1910

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Union of India - Subsection

Section 10(1)(b) in The Indian Museum Act, 1910

(b)to such auditor as the Central Government appoints in this behalf, accounts of all moneys expended by the Trustees during the previous financial year, supported by the necessary vouchers.

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Union of India - Subsection

Section 10(1)(b) in The Indian Museum Act, 1910