10. Trustees to furnish annual reports and accounts.
(1)The Trustees shall furnish on or before the first day of December in each year-(a)to the [Central Government] [Substituted by the A.O. 1937 for "G.of I."] a report of their several proceedings for the previous financial year, and(b)to such auditor as the Central Government appoints in this behalf, accounts of all moneys expended by the Trustees during the previous financial year, supported by the necessary vouchers.(2)The Trustees shall cause such report and accounts to be published annually for general information.
