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[Cites 0, Cited by 0] [Section 287(3)] [Section 287] [Entire Act]

State of Uttar Pradesh - Subsection

Section 287(3)(d) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(d)He shall forward all coupons so collected and checked and any other coupons whose counterfoils are not available with the amin to the tahsil headquarters where after scrutiny by the naib-tahsildar they shall be pasted to their respective counter-foils.]