Section 1st in The Punjab New Capital (Periphery) Control Rules, 1959
1st. Class
Form "B"[See Rule 9(b)]Form for the grant of or refusal of permission under Section 6(2) of the Punjab New Capital (Periphery) Control Act, 1952FromThe Deputy Commissioner,Chandigarh.ToShri/Shrimati ...........MemorandumReference your application dated .......... for permission to ..........(a)erect or re-erect a building;(b)make or extend any excavation;(c)layout means of access to a road in the controlled area of village ..... Hadbast No. ........... Tehsil ........... District ......... as indicated on the site plan submitted herewith
