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[Cites 0, Cited by 0] [Section 1st] [Entire Act]

State of Haryana - Subsection

Section 1st(c) in The Punjab New Capital (Periphery) Control Rules, 1959

(c)layout means of access to a road in the controlled area of village ..... Hadbast No. ........... Tehsil ........... District ......... as indicated on the site plan submitted herewith