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[Cites 0, Cited by 0] [Section 80(14)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(14)(g) in Finance Act, 1999

(g)"small-scale industrial undertaking" means an industrial undertaking which is, as on the last day of the previous year, regarded as a small-scale industrial undertaking under section 11B of the Industries (Development and Regulation) Act, 1951.(65 of 1951)'.