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State of Karnataka - Section

Section 27 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

27. Constitution and functions of Faculties.

(1)The University shall have the Faculties of Vocal Music, Instrumental Music and performing arts and Musicology and such other Faculties as may be prescribed by the statutes.
(2)The constitution and functions of the faculties shall in all other respects, be such as may be prescribed.
(3)Each Faculty shall comprise such departments of teaching as are specified in the first statutes.