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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(1)The University shall have the Faculties of Vocal Music, Instrumental Music and performing arts and Musicology and such other Faculties as may be prescribed by the statutes.