Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(2) in Kerala Public Services Act, 1968 (2)Section 3 shall come into force on the 17th day of September, 1968 and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of November, 1956.]
