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State of Kerala - Section

Section 1 in Kerala Public Services Act, 1968

1. [ Short title and commencement. [Substituted by Act No. 20 of 1979.]

(1)This Act may be called the Kerala Public Services Act, 1968.
(2)Section 3 shall come into force on the 17th day of September, 1968 and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of November, 1956.]