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[Cites 0, Cited by 0] [Section 3(25)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(25)(v) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(v)any innovative schemes R & D projects and pilot projects for better system operation, such as Synchrophasors, System Protection Scheme,