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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(25) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(25)"Scheme" means the facilities and equipments associated with and installed at the SLDC and also includes but not limited to the following, namely
(i)computer systems, hardware and software,
(ii)auxiliary power supply system comprising Uninterrupted Power Supply, Diesel Generating Set (s) and DC power system,
(iii)general telephone, fax and other off line communication system,
(iv)other infrastructure facilities, such as air-conditioning, fire-fighting and construction and renovation of buildings,
(v)any innovative schemes R & D projects and pilot projects for better system operation, such as Synchrophasors, System Protection Scheme,
(vi)Back-up control centers for SLDC,
(vii)Surveillance Camera System, and
(viii)Cyber Security System;