Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(c) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017 (c)Construction work up to maximum 25 per cent of the breadth of the side set backs of the residential buildings under plot development scheme;
