Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Himachal Pradesh - Subsection Section 89(9) in Himachal Pradesh Municipal Election Rules, 2015 (9)If more than one candidates are left after the time allowed for withdrawal of candidature is over, poll shall be held; and
