Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Aerial Ropeways Act, 1957 1. Short title, extent and commencement. (1)This Act may be called the Orissa Aerial Ropeways Act, 1957.(2)It extends to the whole of the State of Orissa.(3)It shall come into force in such area or areas and on such date or dates as the State Government may, by notification, appoint.
