Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Aerial Ropeways Act, 1957

(3)It shall come into force in such area or areas and on such date or dates as the State Government may, by notification, appoint.