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State of Rajasthan - Section

Section 232 in Rajasthan Panchayati Raj Rules, 1996

232. Double lock.

(1)All cash exceeding the amount of fidelity bound shall be kept in strong iron chest under double lock arrangement.
(2)All the keys of the same lock shall he kept in one person's custody. Keys of other locks shall be in custody of Head of Office. The chest shall never be opened unless both the custodians of the keys are present.