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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Rajasthan - Subsection

Section 232(2) in Rajasthan Panchayati Raj Rules, 1996

(2)All the keys of the same lock shall he kept in one person's custody. Keys of other locks shall be in custody of Head of Office. The chest shall never be opened unless both the custodians of the keys are present.