Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 750] [Entire Act] Bengal Presidency - Subsection Section 750(iii) in Police Regulations, Bengal , 1943 (iii)For verification rolls in the case of candidates for direct appointment as Sub-Inspectors and clerks, see regulations 742 and 766.