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Bengal Presidency - Section

Section 750 in Police Regulations, Bengal , 1943

750. Verification roll. [§ 12, Act V, 1861].

- Every candidate for direct appointment shall be required to submit a verification roll in B. P. Form No. 150.It shall be filled in by the candidate himself in his own hand in English, in the presence of the Superintendent. If any candidate is unable to fill in the form, the questions shall be put to him by the Reserve officer or an officer nominated by the Superintendent and such officer shall write down the answers and sign the roll, with his full signature and take the full signature or left thumb impression of the candidate on the form. He shall then produce the candidate before the Superintendent who shall, if satisfied with the answers, sign the roll.The Superintendent shall then send the roll to the home district of the applicant for verification. In the case of men enlisted by the Training College, the verification roll shall be prepared and forwarded to the recruit's native district by the Principal.The roll shall be tested by a local enquiry in the candidate's native village by an officer not below the rank of Assistant Sub-Inspector. Further enquiries shall then be made by examining the police-station records. The verifying officer shall report whether the father's name and antecedents of the candidate, as given by himself, are correct and whether there is anything on record against him. The roll shall then be sent to the District Intelligence Branch for further report (see instructions on the form).NOTE. - (i) The roll should not be sent to Nepal for verification.
(ii)In the case of residents of Bengal, Bihar, Orissa and Assam the rolls shall be sent direct to the officer-in-charge of the police-stations concerned while in the case of residents of other provinces it shall be sent to the Superintendent of the district concerned.
(iii)For verification rolls in the case of candidates for direct appointment as Sub-Inspectors and clerks, see regulations 742 and 766.
If the results of verification are reported to be unsatisfactory and the statement of any candidate is found to be false, his name shall be struck off.All verification rolls of accepted candidates shall be filed with their service books or rolls as soon as orders of appointment have been passed.