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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 211(d) in Jammu and Kashmir Municipal Corporation Act, 2000

(d)lay down and determine the position and direction of a street or streets in any part of the municipal area notwithstanding that no proposal for the erection of any building in the vicinity has been received.