Section 211 in Jammu and Kashmir Municipal Corporation Act, 2000
211. Power to make new public streets.
- The Commissioner may, at any time with the previous sanction of the Corporation-(a)lay out and make new public streets ;(b)construct bridges and sub-ways ;(c)turn or divert any existing public streets ;(d)lay down and determine the position and direction of a street or streets in any part of the municipal area notwithstanding that no proposal for the erection of any building in the vicinity has been received.
