Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108ZI] [Entire Act] State of Jammu-Kashmir - Subsection Section 108ZI(3) in Jammu and Kashmir Panchayati Raj Rules, 1996 (3)The provisions of rules 108-P to 108-ZH shall apply to every such fresh poll as they apply to the original poll.
