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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(2)Eligibility of the members to he admitted into the scheme. - Any member of a Primary Weavers Co-operative Society shall be eligible for admission in to the scheme, if he satisfies the following conditions:-
(a)He should have been an active member engaged in weaving for the society for a minimum period of 5 (five) years on the date of his application for admission;
(b)He should have achieved the production level of at least 75 per cent of the average annual production in linear metres per head for the society, in respect of the particular variety of cloth which the members were weaving during the preceding 5 (five) years, at the time of admission. The prescribed level of production for each member for every year would be assessed as on the 31st March;
(c)He should not be in default in the payment of subscription to the Tamil Nadu Co-operative Handloom Weavers Family Pension Fund for a continuous period exceeding 6 (six) months;
(d)He should not have attained the age of 58 (fifty eight) years;
(e)He should be of sound health without any serious ailment, whether hereditary or otherwise;