Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(c) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(c)He should not be in default in the payment of subscription to the Tamil Nadu Co-operative Handloom Weavers Family Pension Fund for a continuous period exceeding 6 (six) months;