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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(7)(d) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(d)Every Candidate who has been assigned rank in the merit list shall be issued rank Card by the Convenor. The Rank Card, among other things, include the marks obtained in the EAMCET-AC and the rank assigned in the State-wide merit, Region-wise merit. Community-wise merit etc.