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State of Haryana - Section

Section 11 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

11. Medical Examination [Section 23(2)(g)].

- Every inmate shall be medically examined and weighed once in every month and the result of such examination of weighment shall be recorded in the history ticket of the inmate. A statement in Form VIII shall be submitted before the tenth of every month to the Chief Inspector showing the weighment statistics of the protective home.