Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(b) in Bihar Boilers Attendants' Rules, 1948

(b)has served for not less than three years as an engine fitter where boilers and engines are repaired or made and worked under steam; or