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State of Bihar - Section

Section 37 in Bihar Boilers Attendants' Rules, 1948

37. Age and training of second class candidates.

- A candidate for a certificate of competency as a Boiler Attendant of the second class shall not be under twenty-one years of age and shall not be admitted to the examination unless he proves to the satisfaction of the Board that he -
(a)has served for not less than three years as a fireman or attendant on a steam boiler or as a driver on a combined steam engine and boiler; and
(b)has served for not less than three years as an engine fitter where boilers and engines are repaired or made and worked under steam; or
(c)produces from the head of an industrial or technical institution a certificate stating that he has completed a three years' course of training one year of which must have been as apprentice engineer in a steam power plant of a mill or factory or an engineering workshop where engines and boilers are repaired or made. Service with boilers not continuously under steam shall count as service of half the same length with boilers continuously under steam. In the case of Sugar Factories or seasonal factories certificates of the actual dates of service whilst the boiler or boilers are steaming are to be produced.