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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)A training camp allowance at the rate of Rs. 6 per diem shall he paid to officers of the Indian Navy on the permanent staff of units of the Senior and Junior Divisions of the National Cadet Corps or of the Auxiliary Cadet Corps, during the period of training in National Cadet Corps camps or cruises or Auxiliary Cadet Corps training or term-end camps.